← All Benches
ITAT Chandigarh Bench
6,746 judgments
DCIT, SANGRUR vs M/S H.M. STEEL LTD., SANGRUR
ITA 583/CHANDI/2014[2009-10]Status: Disposed5/11/2018AY 2009-10
DCIT, SANGRUR vs M/S H.M. STEEL LTD., SANGRUR
ITA 585/CHANDI/2013[2008-09]Status: Disposed5/11/2018AY 2008-09
M/S H.M. STEEL LTD.,SANGRUR vs ADDL. CIT, SANGRUR
ITA 366/CHANDI/2013[2008-09]Status: Disposed5/11/2018AY 2008-09
ALTRUIST TECHNOLOGIES PVT. LTD.,SHIMLA vs DCIT, CIRCLE, PARWANOO
ITA 428/CHANDI/2018[2014-15]Status: Disposed2/11/2018AY 2014-15
ALTRUIST TECHNOLOGIES PVT. LTD.,SHIMLA vs DCIT, CIRCLE, PARWANOO
ITA 427/CHANDI/2018[2013-14]Status: Disposed2/11/2018AY 2013-14
ALTRUIST TECHNOLOGIES PVT. LTD.,SHIMLA vs DCIT, CIRCLE, PARWANOO
ITA 332/CHANDI/2018[2012-13]Status: Disposed2/11/2018AY 2012-13
ALTRUIST TECHNOLOGIES PVT. LTD.,SHIMLA vs DCIT, CIRCLE, PARWANOO
ITA 331/CHANDI/2018[2011-12]Status: Disposed2/11/2018AY 2011-12
ALTRUIST TECHNOLOGIES PVT. LTD.,SHIMLA vs DCIT, CIRCLE, PARWANOO
ITA 330/CHANDI/2018[2010-11]Status: Disposed2/11/2018AY 2010-11
ACIT, C-2(1), CHANDIGARH vs M/S TARIPAN TRADERS LTD., CHANDIGARH
ITA 946/CHANDI/2018[2009-10]Status: Disposed1/11/2018AY 2009-10
ACIT, C-2(1), CHANDIGARH vs M/S MOUNT SHIVALIK BREWERIES LTD. (NOW MOLSON COORS INDIA PVT. LTD.), DERABASSI
ITA 943/CHANDI/2018[2012-13]Status: Disposed1/11/2018AY 2012-13
DCIT, C-1(1), CHANDIGARH vs M/S RANA SUGARS LTD, CHANDIGARH
ITA 942/CHANDI/2018[2012-13]Status: Disposed1/11/2018AY 2012-13
AMIR SINGH,BADDI vs ITO, BADDI
ITA 785/CHANDI/2018[2012-13]Status: Disposed1/11/2018AY 2012-13
SARBJIT SINGH,MANDI vs ITO, SUNDERNAGAR
ITA 530/CHANDI/2018[2005-06]Status: Disposed1/11/2018AY 2005-06
SH. JASJIT SINGH,SIRHIND vs ITO, WARD, SIRHIND HQ, MANDI GOBINDGARH
ITA 457/CHANDI/2018[2012-13]Status: Disposed1/11/2018AY 2012-13
THE IMPROVEMENT TRUST SANGRUR,SANGRUR vs DCIT, CHANDIGARH
ITA 665/CHANDI/2017[2014-15]Status: Disposed1/11/2018AY 2014-15
HEM RAJ JAIN,LUDHIANA vs ITO, W-1(1), LUDHIANA
ITA 1415/CHANDI/2017[2006-07]Status: Disposed1/11/2018AY 2006-07
DCIT, C-1(1), CHANDIGARH vs SMT. SANDHYA KHANDELIA, CHANDIGARH
ITA 1036/CHANDI/2017[2013-14]Status: Disposed1/11/2018AY 2013-14
ITO, W-7(3), LUDHIANA vs M/S PENTAVOX INDIA (P) LTD., LUDHIANA
ITA 1034/CHANDI/2017[2010-11]Status: Disposed1/11/2018AY 2010-11
ITO, W-2(1), CHANDIGARH vs SHRI VINAY KUMAR, CHANDIGARH
ITA 1021/CHANDI/2017[2012-13]Status: Disposed1/11/2018AY 2012-13
ACIT, C-2(1), CHANDIGARH vs M/S PUNJAB STATE CONTAINER AND WAREHOUSING CORPORATION LTD., CHANDIGARH
ITA 1020/CHANDI/2017[2013-14]Status: Disposed1/11/2018AY 2013-14
