← All Benches
ITAT Chandigarh Bench
6,746 judgments
DCIT, C-1, LUDHIANA vs M/S MAJESTIC AUTO LIMITED, LUDHIANA
ITA 799/CHANDI/2018[2013-14]Status: Disposed13/12/2018AY 2013-14
DCIT, C-1, LUDHIANA vs M/S MAJESTIC AUTO LIMITED, LUDHIANA
ITA 406/CHANDI/2018[2012-13]Status: Disposed13/12/2018AY 2012-13
DCIT, C-I, LUDHIANA vs M/S R. N. GUPTA & CO. LTD., LUDHIANA
ITA 403/CHANDI/2018[2014-15]Status: Disposed13/12/2018AY 2014-15
M/S DELUXE ENTERPRISES,NALAGARH vs ITO, BADDI
ITA 386/CHANDI/2018[2013-14]Status: Disposed13/12/2018AY 2013-14
M/S DELUXE ENTERPRISES,NALAGARH vs ITO, BADDI
ITA 385/CHANDI/2018[2012-13]Status: Disposed13/12/2018AY 2012-13
MR. RAVINDER PAL SIDHU,CHANDIGARH vs DCIT, CC-1, CHANDIGARH
ITA 828/CHANDI/2018[2007-08]Status: Disposed11/12/2018AY 2007-08
KWALITY OVERSEAS (P) LTD.,LUDHIANA vs ACIT, C-7, LUDHIANA
ITA 701/CHANDI/2018[2010-11]Status: Disposed11/12/2018AY 2010-11
KWALITY OVERSEAS (P) LTD.,LUDHIANA vs ACIT, C-7, LUDHIANA
ITA 700/CHANDI/2018[2010-11]Status: Disposed11/12/2018AY 2010-11
M/S KERRY LTD.,LUDHIANA vs DCIT, LUDHIANA
ITA 733/CHANDI/2017[2012-13]Status: Disposed11/12/2018AY 2012-13
M/S PREET LAND PROMOTERS & DEVELOPERS PVT. LTD.,MOHALI vs DCIT, MOHALI
ITA 677/CHANDI/2016[2009-10]Status: Disposed11/12/2018AY 2009-10
VTL INVESTMENTS LTD.,LUDHIANA vs ADDL. CIT, CHANDIGARH
ITA 539/CHANDI/2011[2007-08]Status: Disposed11/12/2018AY 2007-08
ACIT, CHANDIGARH vs M/S VTL INVESTMENT LTD., CHANDIGARH
ITA 762/CHANDI/2009[2006-07]Status: Disposed11/12/2018AY 2006-07
VTL INVESTMENTS LIMITED,LUDHIANA vs ADDL. CIT, CHANDIGARH
ITA 550/CHANDI/2009[2006-07]Status: Disposed11/12/2018AY 2006-07
M/S JBR TECHNOLOGIES PVT. LTD.,LUDHIANA vs DCIT, C-7, LUDHIANA
ITA 997/CHANDI/2018[2015-16]Status: Disposed10/12/2018AY 2015-16
THE KALGIDHAR TRUST,SIRMOUR vs DCIT(E), C-2, CHANDIGARH
ITA 173/CHANDI/2018[2009-10]Status: Disposed10/12/2018AY 2009-10
DCIT, PATIALA vs M/S MOTIA CONSTRUCTION LTD., ZIRAKPUR
ITA 918/CHANDI/2017[2004-05]Status: Disposed10/12/2018AY 2004-05
THE PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD.,ROPAR vs ACIT (TDS), CHANDIGARH
ITA 850/CHANDI/2017[2014-15]Status: Disposed10/12/2018AY 2014-15
M/S PUNJAB STATE GRAIN PROCUREMENT CORPORATION LIMITED,ROPAR vs ACIT, CHANDIGARH
ITA 572/CHANDI/2017[2013-14]Status: Disposed10/12/2018AY 2013-14
M/S PUNJAB STATE GRAIN PROCUREMENT CORPORATION LIMITED,ROPAR vs ACIT, CHANDIGARH
ITA 571/CHANDI/2017[2012-13]Status: Disposed10/12/2018AY 2012-13
SH. MUKESH JINDAL,CHANDIGARH vs DCIT, CC-1, CHANDIGARH
ITA 1558/CHANDI/2017[2009-10]Status: Disposed10/12/2018AY 2009-10