← All Benches
ITAT Chandigarh Bench
6,746 judgments
M/S HIMUDA,SHIMLA vs ACIT, SHIMLA
ITA 482/CHANDI/2012[2008-09]Status: Disposed18/12/2018AY 2008-09
ACIT, LUDHIANA vs M/S VARDHMAN TEXTILE LIMITED, LUDHIANA
ITA 35/CHANDI/2011[2006-07]Status: Disposed18/12/2018AY 2006-07
ACIT, LUDHIANA vs M/S VARDHMAN TEXTILES LTD., LUDHIANA
ITA 286/CHANDI/2011[2007-08]Status: Disposed18/12/2018AY 2007-08
VARDHMAN TEXTILE LTD.,LUDHIANA vs ADDL. CIT, LUDHIANA
ITA 270/CHANDI/2011[2007-08]Status: Disposed18/12/2018AY 2007-08
VARDHMAN TEXTILES LTD,LUDHIANA vs ADDITIONAL COMMISSIONER OF INCOME TAX, LUDHIANA
ITA 1429/CHANDI/2010[2006-07]Status: Disposed18/12/2018AY 2006-07
M/S PUNJAB STATE COOP MILK PRODUCERS FEDERATION LTD.,CHANDIGARH vs ACIT, C-4(1), CHANDIGARH
ITA 459/CHANDI/2018[2010-11]Status: Disposed17/12/2018AY 2010-11
DCIT, CIRCLE, PATIALA vs M/S PUNJAB BEVERAGES PVT. LTD., PATIALA
ITA 446/CHANDI/2018[2001-02]Status: Disposed17/12/2018AY 2001-02
PUNJAB BEVERAGES PVT. LTD.,PATIALA vs DCIT, CIRCLE, PATIALA
ITA 438/CHANDI/2018[2001-02]Status: Disposed17/12/2018AY 2001-02
SH. SURINDER KUMAR SINGLA,PATIALA vs ITO, W-3, PATIALA
ITA 383/CHANDI/2018[2013-14]Status: Disposed17/12/2018AY 2013-14
SMT. SHASHI JAIN,LUDHIANA vs ITO, W-VII(2), LUDHIANA
ITA 326/CHANDI/2018[2003-14]Status: Disposed17/12/2018AY 2003-14
SMT. SHASHI JAIN,LUDHIANA vs ITO, LUDHIANA
ITA 362/CHANDI/2017[2003-04]Status: Disposed17/12/2018AY 2003-04
SMT. KRISHNA BANSAL,CHANDIGARH vs ITO, W-5(1), CHANDIGARH
ITA 484/CHANDI/2018[2014-15]Status: Disposed14/12/2018AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION),CIRCLE-1, CHANDIGARH vs M/S PUNJAB INSTITUTE OF MEDICAL SCIENCES, JALANDHAR
ITA 838/CHANDI/2018[2015-16]Status: Disposed13/12/2018AY 2015-16
ITO, NABHA vs M/S KHALSA AGRO INDUSTRIES, NABHA
ITA 819/CHANDI/2018[2010-11]Status: Disposed13/12/2018AY 2010-11
DCIT, C-1, LUDHIANA vs M/S MAJESTIC AUTO LIMITED, LUDHIANA
ITA 804/CHANDI/2018[2014-15]Status: Disposed13/12/2018AY 2014-15
ACIT, SANGRUR vs M/S GANPATI FOODS, PATRAN
ITA 7/CHANDI/2017[2013-14]Status: Disposed13/12/2018AY 2013-14
ITO, JIND vs SMT. URMILA DEVI, JIND
ITA 597/CHANDI/2017[2012]Status: Disposed13/12/2018
ITO, PANCHKULA vs SH. VIRENDER SINGH, PANCHKULA
ITA 740/CHANDI/2016[2011-12]Status: Disposed13/12/2018AY 2011-12
SHRI VARINDER SINGH,PANCHKULA vs ACIT, PANCHKULA
ITA 399/CHANDI/2016[2011-12]Status: Disposed13/12/2018AY 2011-12
GANPATI FOODS BYE PASS,PATRAN vs THE ASSTT COMMISSIONER OF INCOME TAX, SANGRUR
ITA 1405/CHANDI/2016[2013-14]Status: Disposed13/12/2018AY 2013-14