← All Benches
ITAT Chandigarh Bench
6,746 judgments
M/S SENIOR QUALITY ASSURANCE ESTT L&S C/O OCF,CHANDIGARH vs ACIT, CPC (TDS), VAISHALI
ITA 1070/CHANDI/2018[2015-16 Q1]Status: Disposed8/2/2019
M/S SENIOR QUALITY ASSURANCE ESTT L&S C/O OCF,CHANDIGARH vs DCIT, CPC (TDS), VAISHALI
ITA 1069/CHANDI/2018[2014-15 (Q-1)]Status: Disposed8/2/2019
RITU CHAUHAN,SHIMLA vs DCIT, CC-II, CHANDIGARH
ITA 1677/CHANDI/2017[2009-10]Status: Disposed8/2/2019AY 2009-10
INCOME TAX OFFICER, LUDHIANA vs SH SURENDER KUMAR PROP, LUDHIANA
ITA 747/CHANDI/2016[2011-12]Status: Disposed8/2/2019AY 2011-12
SURINDER KUMAR,LUDHIANA vs DCIT, LUDHIANA
ITA 475/CHANDI/2016[2011-12]Status: Disposed8/2/2019AY 2011-12
M/S KUNAL CALCIUM LIMITED,YAMUNANAGAR vs DCIT, YAMUNANAGAR
ITA 412/CHANDI/2016[2009-10]Status: Disposed8/2/2019AY 2009-10
SH. PARMINDER SINGH MAVI,MORINDA vs ITO, ROPAR
ITA 1014/CHANDI/2014[2008-09]Status: Disposed8/2/2019AY 2008-09
SH. BALWAN SINGH,PANCHKULA vs ITO, CHANDIGARH
ITA 1203/CHANDI/2010[1995-96]Status: Disposed8/2/2019AY 1995-96
THE LUDHIANA DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LIMITED,LUDHIANA vs ADDL. CIT, LUDHIANA
ITA 1467/CHANDI/2016[2009-10]Status: Disposed28/1/2019AY 2009-10
PREETI BAJAJ,LUDHIANA vs DY COMMISSIONER OF INCOME TAX, LUDHIANA
ITA 172/CHANDI/2017[2001-02]Status: Disposed24/1/2019AY 2001-02
NIRMAL BAJAJ,LUDHIANA vs DY COMMISSIONER OF INCOME TAX, LUDHIANA
ITA 171/CHANDI/2017[2001-02]Status: Disposed24/1/2019AY 2001-02
SH. MUKESH MITTAL,PANCHKULA vs DCIT, CC-II, CHANDIGARH
ITA 1188/CHANDI/2018[2006-07]Status: Disposed23/1/2019AY 2006-07
SH. RAM KUMAR SHARMA,ROPAR vs ITO, W-1(1), NANGAL
ITA 1196/CHANDI/2018[2012-13]Status: Disposed22/1/2019AY 2012-13
SH. RAM KUMAR SHARMA,ROPAR vs ITO, W-1(1), NANGAL
ITA 1195/CHANDI/2018[2011-12]Status: Disposed22/1/2019AY 2011-12
SH. RAM KUMAR SHARMA,ROPAR vs ITO, W-1(1), NANGAL
ITA 1194/CHANDI/2018[2010-11]Status: Disposed22/1/2019AY 2010-11
SH. RAM KUMAR SHARMA,ROPAR vs ITO, W-1(1), NANGAL
ITA 1193/CHANDI/2018[2009-10]Status: Disposed22/1/2019AY 2009-10
SH. RAM KUMAR SHARMA,ROPAR vs ITO, W-1(1), NANGAL
ITA 1192/CHANDI/2018[2008-09]Status: Disposed22/1/2019AY 2008-09
SH. RAM KUMAR SHARMA,ROPAR vs ITO, W-1(1), NANGAL
ITA 1191/CHANDI/2018[2007-08]Status: Disposed22/1/2019AY 2007-08
ASHOK KUMAR SOBTI,LUDHIANA vs ITO, W-1(1), LUDHIANA
ITA 1006/CHANDI/2018[2008-09]Status: Disposed18/1/2019AY 2008-09
ASHOK KUMAR & CO. MERCANTILE PVT. LTD.,LUDHIANA vs ACIT, C-VII, LUDHIANA
ITA 1003/CHANDI/2018[2014-15]Status: Disposed18/1/2019AY 2014-15
