← All Benches

ITAT Chandigarh Bench

6,746 judgments

SH. NITIN CHAUHAN,SIRMOUR vs ITO, WARD, NAHAN

ITA 1312/CHANDI/2018[2008-09]Status: Disposed20/2/2019AY 2008-09

SH. S.L. ARORA,MOHALI vs ITO, W-6(2), MOHALI

ITA 1311/CHANDI/2018[2010-11]Status: Disposed20/2/2019AY 2010-11

SURINDER KUMAR SINGAL,CHANDIGARH vs ACIT, C-5(1), CHANDIGARH

ITA 1303/CHANDI/2018[2015-16]Status: Disposed20/2/2019AY 2015-16

ITO, W-4, PANCHKULA vs SMT. SEEMA BISHNOI, PANCHKULA

ITA 103/CHANDI/2018[2013-14]Status: Disposed20/2/2019AY 2013-14

VED PARKASH,LUDHIANA vs DCIT, CC-II, LUDHIANA

ITA 1203/CHANDI/2017[2002-03]Status: Disposed20/2/2019AY 2002-03

VED PARKASH,LUDHIANA vs DCIT, CC-II, LUDHIANA

ITA 1202/CHANDI/2017[2001-02]Status: Disposed20/2/2019AY 2001-02

SH. HEM RAJ RAHI,DHARAMPUR vs ITO, SUNDERNAGAR

ITA 640/CHANDI/2018[2003-04]Status: Disposed20/2/2019AY 2003-04

SH. HEM RAJ RAHI,DHARAMPUR vs ITO, SUNDERNAGAR

ITA 639/CHANDI/2018[2003-04]Status: Disposed20/2/2019AY 2003-04

M/S SHIV SHAKTI EDUCATION SOCIETY,PANIPAT vs ITO (EXEMPTIONS), AMBALA

ITA 578/CHANDI/2018[2013-14]Status: Disposed19/2/2019AY 2013-14

M/S RAKHRA TECHNOLOGIES PVT. LTD.,PATIALA vs ACIT, CIRCLE, PATIALA

ITA 1053/CHANDI/2018[2005-06]Status: Disposed19/2/2019AY 2005-06

THE LAND ACQUISITION OFFICER-CUM-SDM,PATIALA vs ITO (TDS), PATIALA

ITA 1007/CHANDI/2018[2014-15]Status: Disposed19/2/2019AY 2014-15

M/S ASTER DRUGS & PHARMACEUTICALS LTD,CHANDIGARH vs THE ADDL.COMMISSIONER OF INCOME TAX, CHANDIGARH

ITA 695/CHANDI/2017[2009-10]Status: Disposed19/2/2019AY 2009-10

ACIT, SHIMLA vs M/S SATLUJ JAL VIDYUT NIGAM LTD., SHIMLA

ITA 596/CHANDI/2012[2008-09]Status: Disposed19/2/2019AY 2008-09

S.J.V.N. LTD.,SHIMLA vs ADDL. CIT, SHIMLA

ITA 583/CHANDI/2012[2008-09]Status: Disposed19/2/2019AY 2008-09

SH. GULSHAN KUMAR,LUDHIANA vs PR. CIT (C), LUDHIANA

ITA 573/CHANDI/2018[2013-14]Status: Disposed12/2/2019AY 2013-14

DCIT, CIRCLE, PATIALA vs M/S HINDUSTAN WIRE PRODUCTS LTD., PATIALA

ITA 460/CHANDI/2018[2013-14]Status: Disposed12/2/2019AY 2013-14

PARKASH SINGH BHINDER,CHANDIGARH vs ITO, W-5(1), CHANDIGARH

ITA 18/CHANDI/2018[2014-15]Status: Disposed12/2/2019AY 2014-15

M/S SABER PAPER BOARD PRIVATE LIMITED,LUDHIANA vs DCIT, LUDHIANA

ITA 585/CHANDI/2017[2013-14]Status: Disposed12/2/2019AY 2013-14

M/S SABER PAPER LIMITED,LUDHIANA vs DCIT, LUDHIANA

ITA 582/CHANDI/2017[2010-11]Status: Disposed12/2/2019AY 2010-11

ACIT, C-2(1), CHANDIGARH vs M/S SUKHAM INFRASTRUCTURE P. LTD., CHANDIGARH

ITA 1229/CHANDI/2018[2012-13]Status: Disposed8/2/2019AY 2012-13