← All Benches
ITAT Chandigarh Bench
6,746 judgments
SHRI RAM KUMAR SHARMA,NANGAL vs ITO, W-1(1), NANGAL
ITA 1313/CHANDI/2019[2007-08]Status: Disposed30/6/2020AY 2007-08
M/S PUNJAB INSTITUTE OF MEDICAL SCIENCES,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION),CIRCLE-1, CHANDIGARH
ITA 58/ASR/2018[2013-14]Status: Disposed30/6/2020AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, C-1, (E), CHANDIGARH vs M/S PUNJAB INSTITURE OF MEDICAL SCIENCE, JALANDHAR
ITA 283/CHANDI/2018[2013-14]Status: Disposed30/6/2020AY 2013-14
ITO, W-5(3), CHANDIGARH vs M/S FRED ENTERPRISES PVT. LTD., CHANDIGARH
ITA 1379/CHANDI/2018[2015-16]Status: Disposed30/6/2020AY 2015-16
M/S PARAMOUNT IMPEX,LUDHIANA vs ASSISTANT COMMISSIONER OF INCOME TAX, LUDHIANA
ITA 1097/CHANDI/2016[2013-14]Status: Disposed30/6/2020AY 2013-14
TEGORE EDUCATIONAL CHARITABLE SOCIETY,PATIALA vs CIT(E), CHANDIGARH
ITA 976/CHANDI/2019[2018-19]Status: Disposed19/6/2020AY 2018-19
SSMT. RAJINDER KAUR,MOHALI vs ITO-WARD- 6(1), MOHALI
ITA 157/CHANDI/2020[2010-11]Status: Disposed15/6/2020AY 2010-11
KAWALDEEP KAUR,CHANDIGARH vs ITO, W-1(3), CHANDIGARH
ITA 746/CHANDI/2019[2010-11]Status: Disposed15/6/2020AY 2010-11
SHRI DEV DUTT,PATIALA vs DCIT, CC, PATIALA
ITA 674/CHANDI/2019[2013-14]Status: Disposed15/6/2020AY 2013-14
SH. CHURIA RAM,KAITHAL vs ITO, W-1, KAITHAL
ITA 214/CHANDI/2019[2007-08]Status: Disposed15/6/2020AY 2007-08
SHRI KARAMVIR,KAITHAL vs ITO, W-1, KAITHAL
ITA 213/CHANDI/2019[2007-08]Status: Disposed15/6/2020AY 2007-08
SHRI DHARAMVIR,KAITHAL vs ITO, W-1, KAITHAL
ITA 212/CHANDI/2019[2007-08]Status: Disposed15/6/2020AY 2007-08
SHRI MAHAVIR,KAITHAL vs ITO, W-1, KAITHAL
ITA 211/CHANDI/2019[2007-08]Status: Disposed15/6/2020AY 2007-08
SMT. LEELA RANI,ROPAR vs ITO, W-2(2), ROPAR
ITA 1509/CHANDI/2019[2010-11]Status: Disposed15/6/2020AY 2010-11
M/S PARTAP FABRICS PVT. LTD.,AMBALA CANTT. vs DCIT, CIRCLE, AMBALA
ITA 1269/CHANDI/2019[2016-17]Status: Disposed15/6/2020AY 2016-17
DEVI CHARAN,MOHALI vs ITO, W-6(5), MOHALI
ITA 1113/CHANDI/2019[2010-11]Status: Disposed15/6/2020AY 2010-11
M/S PUNJAB STATE COOP MILK PRODUCERS FEDERATION LTD.,CHANDIGARH vs ACIT, C-4(1), CHANDIGARH
ITA 716/CHANDI/2019[2015-16]Status: Disposed5/6/2020AY 2015-16
SMT. RAJ BATRA,CHANDIGARH vs DCIT, INTERNATIONAL TAXATION, CIRCLE, CHANDIGARH
ITA 1366/CHANDI/2019[2010-11]Status: Disposed5/6/2020AY 2010-11
SMT. AARTI VERMA,MANIMAJRA vs ITO, W-1(3), CHANDIGARH
ITA 1192/CHANDI/2019[2011-12]Status: Disposed5/6/2020AY 2011-12
SMT. AARTI VERMA,MANIMAJRA vs ITO, W-1(3), CHANDIGARH
ITA 1191/CHANDI/2019[2011-12]Status: Disposed5/6/2020AY 2011-12
