← All Benches
ITAT Chandigarh Bench
6,746 judgments
SH. MANJIT SINGH DHINDSA,UNITED KINGDOM vs DCIT,INTERNATIONAL TAXATION,CIRCLE, CHANDIGARH
ITA 306/CHANDI/2021[2011-12]Status: Disposed1/3/2022AY 2011-12
M/S SHRI SALASAR STEEL STRUCTURALS PVT. LTD.,MANDI GOBINDGARH vs ITO, W-2, MANDI GOBINDGARH
ITA 666/CHANDI/2019[2012-13]Status: Disposed1/3/2022AY 2012-13
SH. SHER SINGH RANA,SOLAN vs PR.CIT-1, CHANDIGARH
ITA 91/CHANDI/2021[2016-17]Status: Disposed28/2/2022AY 2016-17
SUMAN CHAUHAN,PANCHKULA vs ITO WARD 4, PANCHKULA
ITA 365/CHANDI/2021[2019-20]Status: Disposed28/2/2022AY 2019-20
BHAGAT RAM KAUSHAL,AMBALA vs PR.CIT, PANCHKULA
ITA 277/CHANDI/2021[2011-12]Status: Disposed28/2/2022AY 2011-12
KDDL ETHOS FOUNDATION,CHANDIGARH vs CIT(EXEMPTION), CHANDIGARH
ITA 209/CHANDI/2021[2017-18]Status: Disposed28/2/2022AY 2017-18
SHRI RAM SINGH(DEMISED) L/H SHRI HARVINDER SINGH,PANCHKULA vs ITO-WARD-6(5), MOHALI
ITA 65/CHANDI/2020[2009-10]Status: Disposed28/2/2022AY 2009-10
ACIT, C-4(1), CHANDIGARH vs THE PUNJAB STATE CO-OP. SUPPLY AND MARKETING FEDERATION LTD., CHANDIGARH
ITA 998/CHANDI/2019[2015-16]Status: Disposed28/2/2022AY 2015-16
SH. SANJAY SINGAL,CHANDIGARH vs DCIT, CC-1, CHANDIGARH
ITA 1431/CHANDI/2019[2010-11]Status: Disposed28/2/2022AY 2010-11
M/S GUPTA BUILDERS AND PROMOTERS PRIVATE LIMITED,CHANDIGARH vs DCIT,CPC/DCIT,CIRCLE-2(1), CHANDIGARH
ITA 324/CHANDI/2021[2018-19]Status: Disposed24/2/2022AY 2018-19
SH. SAWARN SINGH,PINJORE vs ITO-WARD-4, PANCHKULA
ITA 264/CHANDI/2021[2015-16]Status: Heard24/2/2022AY 2015-16
SH. BHAGWAN SINGH,NABHA vs ITO, NABHA
ITA 1164/CHANDI/2018[2010-11]Status: Disposed24/2/2022AY 2010-11
SHRI ASHWANI MARWAH,SHIMLA vs PR.CIT, SHIMLA
ITA 307/CHANDI/2020[2015-16]Status: Disposed23/2/2022AY 2015-16
SH. JAGMOHAN SINGH,LUDHIANA vs DCIT, LUDHIANA
ITA 375/CHANDI/2016[2009-10]Status: Disposed22/2/2022AY 2009-10
M/S AERIAL TELECOM SOLUTIONS PRIVATE LIMITED,MOHALI. vs DCIT, CIRCLE 1 (1), CHANDIGARH
ITA 398/CHANDI/2021[2018-19]Status: Disposed17/2/2022AY 2018-19
MINING OFFICER,MOHALI vs ITO(TDS)-2, CHANDIGARH
ITA 112/CHANDI/2021[2012-13]Status: Disposed17/2/2022AY 2012-13
SAMUH SAMAJ SANGATHAN,LUDHIANA vs CIT(EXEMPTION), CHANDIGARH
ITA 326/CHANDI/2020[2020-21]Status: Disposed17/2/2022AY 2020-21
SHRI RAJBIR,JIND vs ITO-WARD-2, JIND
ITA 243/CHANDI/2020[2011-12]Status: Disposed17/2/2022AY 2011-12
M/S NECTAR LIFESCIENCE LTD.,CHANDIGARH vs DCIT, C-1(1), CHANDIGARH
ITA 1497/CHANDI/2019[2015-16]Status: Disposed17/2/2022AY 2015-16
RADIANT INDUSTRIES,LUDHIANA vs ITO WARD -V(1), LUDHIANA
ITA 396/CHANDI/2021[2018-19]Status: Disposed15/2/2022AY 2018-19
