ITAT Bangalore Bench
18,441 judgments
ACIT, CIRCLE-1(1)(1), BENGALURU vs ACUITY KNOWLEDGE CENTRE(INDIA) PVT LTD, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
ACUITY KNOWLEDGE CENTRE (INDIA) PRIVATE LIMITED,BENGALURU vs THE DEPUTY COMMISSION OF INCOME TAX, CIRCLE1(1)(1), BENGALURU , BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED., ,RAMANAGARA vs INCOME TAX OFFICER, WARD-1, RAMANAGARA
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
RAJENDRA KUMAR SHET ,RAICHUR vs INCOME TAX OFFICER, WARD-1 , RAICHUR
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
JOHN D SILVA,MANGALORE vs INCOME TAX OFFICER, WARD-2(1), MANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
ID CARE TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX(EXEMPTIONS) , BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
HEMMANAHALLY SIDDACHARI NAGAMANI,MANDYA KARNATAKA vs INCOME TAX OFFICER WARD1 & TPS MANDYA, MANDYA
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
INTRAGO ENTERPRISES INDIA PRIVATE LIMITED ,BANGALORE vs INCOME TAX OFFICER, WARD-3(1)(4), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
HANSRAJ JAIN,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(2), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
INCOME TAX OFFICER WARD 1 TPS VIJAYAPUR , VIJAYAPUR vs PRATHAMIK KRUSHI PATTIN SAHAKARI SANGH NIYAMIT SARWAD , SARWAD
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
ITO WARD 1 TPS VIJAYAPUR, VIJAYAPUR vs PRATHAMIK KRUSHI PATTIN SAHAKARI SANGH NIYAMIT SARWAD, SARWAD
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
ITO WARD 1 TPS VIJAYAPUR, VIJAYAPUR vs PRATHAMIK KRUSHI PATTIN SAHAKARI SANGH NIYAMIT SARWAD , SARWAD
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
SUMA SHIVALINGAIAH,BANGALORE vs INCOME TAX OFFICER, INTL. TAXATION - 1(1), MANDYA
SHRI. KRISHNA ENTERPRISIS ,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(1), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SANDEEP SINGH KARHAIL (Judicial Member)
SHRI. KRISHNA ENTERPRISES,BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(1), BANGALORE
SHRI. KRISHNA ENTERPRISES ,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(1), BENGALURU
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SANDEEP SINGH KARHAIL (Judicial Member)
THE KARNATAKA STATE REGN AND STAMPS DEPARTMENT OFFICIALS MULTI-PURPOSE CO-OP SOCIETY LIMITED ,BENGALURU vs ACIT, CIRCLE-2(1)(1), BENGALURU
UMAYA DEVELOPERS PRIVATE LIMITED ,MANGALORE vs DCIT, CENTRAL CIRCLE-1 , MANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SANDEEP SINGH KARHAIL (Judicial Member)
UMAYA DEVELOPERS PRIVATE LIMITED ,MANGALORE vs DCIT, CENTRAL CIRCLE-1, MANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SANDEEP SINGH KARHAIL (Judicial Member)
PUJYA SHARANABASAVESHWARA PATTINA SOUHARDA SAHAKARI SANGHA NI MASKI,MASKI vs INCOME-TAX OFFICE, WARD-1, RAICHUR
SHRI PRASHANT MAHARISHI (Vice President), SHRI SANDEEP SINGH KARHAIL (Judicial Member)