ITAT Bangalore Bench
18,441 judgments
J S INFRASTRUCTURE,AMBERNATH vs ACIT, CENTRAL CIRCLE-2, THANE, THANE
FTSA HOLDINGS B.V.,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE 1(1)), BANGALORE , BENGALURU
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
GURUPADAPPA MALLAPPA HAVINAL,GADAG vs INCOME TAX OFFICER , WARD -2, GADAG
SHRI PRASHANT MAHARISHI (Vice President)
GUTHU RITHESH RAI,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4) , BANGALORE
SHRI PRASHANT MAHARISHI (Vice President)
JAMMANAHALLY PRATHAMIKA KRISHI PATTINA SAHAKARA SANGHA,BALLUPET vs INCOME TAX OFFICER, WARD-2, HASSAN
SHRI PRASHANT MAHARISHI (Vice President)
KEDAMBADI MILK PRODUCERS CO-OPERATIVE WOMEN SOCIETY LIMITED,KEDAMBADI vs INCOME TAX OFFICER WARD 1 PUTTUR, PUTTUR
SHRI PRASHANT MAHARISHI (Vice President)
JAMMANAHALLY PRATHAMIKA KRISHI PATTINA SAHAKARA SANGHA,SAKLESHPUR vs INCOME TAX OFFICER, WARD -2, HASSAN
SHRI PRASHANT MAHARISHI (Vice President)
KONDRAGUNTA SESHU BABU,YADGIR vs INCOME TAX OFFICER, WARD-1, YADGIR
SHRI PRASHANT MAHARISHI (Vice President)
SRI SHIVAGANGA YOGA CENTRE,SHIVAMOGGA vs INCOME TAX OFFICER(EXEMPTIONS), WARD-1, HUBLI
SHRI PRASHANT MAHARISHI (Vice President)
CHIKKAMUDNOOR MILK PRODUCERS CO-OPERATIVE SOCIETY LIMITED, ,CHIKKAMUDNOOR vs INCOME TAX OFFICER, WARD-1 , PUTTUR
SHRI PRASHANT MAHARISHI (Vice President)
NATURAL CAPSULES LIMITED ,BANGALORE vs INCOME TAX OFFICER, WARD-5(1)(1), BANGALORE
M/S. TATA HITACHI CONSTRUCTION MACHINERY COMPANY PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, LTU, CIRCLE- 2, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
M/S. TATA HITACHI CONSTRUCTION MACHINERY COMPANY PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, LTU, CIRCLE - 2, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
CAE SIMULATION TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(2)(1), BANGALORE
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(2), BENGALURU vs M/S. ANUSHKA REALTY INC, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(2), BENGALURU vs M/S. ANUSHKA REALTY INC, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(2), BENGALURU vs M/S. ANUSHKA REALTY INC, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(2), BENGALURU vs M/S. ANUSHKA REALTY INC, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(2), BENGALURU vs M/S ANUSHKA ESTATES, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)