ITAT Bangalore Bench
18,441 judgments
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(2), BANGALORE vs M/S ANUSHKA ESTATES, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
RAJAGHATTA PAPANNA REVANNA,MANDYA vs INCOME TAX OFFICER WARD 1, MANDYA
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SNEHA SINCHANA TRUST,BENGALURU vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SNEHA SINCHANA TRUST,BENGALURU vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
BANGALORE MALLAIAH MALLIKARJUNAIAH,BENGALURU vs DCIT, CENTRAL CIRCLE-3(2), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
NAGARAJ YASODHA ,BANGALORE vs PR. COMMISSIONER OF INCOME TAX, BENGALURU-3, BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
K C RAJU MULTI SPECIALITY HOSPITAL,BANGALORE vs DCIT, CENTRAL CIRCLE-2(4), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
K C RAJU MULTI SPECIALITY HOSPITAL,BANGALORE vs DCIT, CENTRAL CIRCLE-2(4), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SHWETA GADAY,BIDAR vs INCOME TAX OFFICER, WARD-1, , BIDAR
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
M/S. INDUS TRUST ,BENGALURU vs ACIT, CIRCLE-2(2)(1), BENGALURU
INCOME TAX OFFICER, EXEMPTIONS WARD-3, BENGALURU vs SARAKKI EDUCATIONAL SOCIETY, BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
INCOME TAX OFFICER, EXEMPTIONS, WARD-3, BENGALURU vs SARAKKI EDUCATION SOCIETY, BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. SARAKKI EDUCATIONAL SOCIETY,BANGALORE vs INCOME TAX OFFICER, WARD-3(EXEMTIONS), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. SARAKKI EDUCATIONAL SOCIETY ,BANGALORE vs INCOME TAX OFFICER, WARD -3 (EXEMPTIONS), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
INCOME TAX OFFICER, WARD-6(1)(1), BENGALURU, BMTC BUILDING, KORAMANGALA, BENGALURU vs SHUBHANKAR ESTATES PRIVATE LIMITED, BANGALORE, LALBAGH ROAD
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE vs MS ZYME SOLUTION PRIVATE LIMITED, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
COSTRATEGIX TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD-2(1)(1), BANGALORE
DUSTERS TOTAL SOLUTIONS SERVICES PRIVATE LIMITED ,BANGALORE vs DCIT, CIRCLE-2(1)(2), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DUSTERS TOTAL SOLUTIONS SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX , CIRCLE-2(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)