ITAT Bangalore Bench
18,441 judgments
REDDY HOUSING PRIVATE LIMITED ,BENGALURU vs INCOME TAX OFFICER, WARD-5(1)(4), BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
SRI. SHIVAYOGI MUNESWARA SWAMY VIDYA,BANGALORE vs INCOME TAX OFFICER, WARD-3 EXEMPTION, BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
INSTAKART SERVICES PRIVATE LIMITED,BANGALORE vs ACIT, SPECIAL RANGE-3, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
INSTAKART SERVICES PRIVATE LIMITED,BANGALORE vs JCIT, SPECIAL RANG-3, BANGALORE
DCIT CC -1(4), BENGALURU, BENGALURU vs INSTAKART SERVICES PVT LTD, BENGALURU
DCIT, CC-1(4), BENGALURU, BENGALURU vs INSTAKART SERVICES PVT LTD, BENGALURU
INSTAKART SERVICES PRIVATE LIMITED ,BENGALURU vs ACIT, CENTRAL CIRCLE-1(4), BENGALURU
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, THANE, THANE vs ARUN KUMAR PILLAI, BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
JYOTHI SHETTY,UDUPI vs ACIT, CIRCLE-1, UDUPI, UDUPI
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BENGALURU vs HIREHAL JAIRAJ BALRAM, BENGALURU
JAGANNATH INDRANI,BENGALURU, KARNATAKA vs INCOME TAX OFFICER WARD 4(3)(2), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SANJITHA REDDY ,BANGALORE vs INCOME TAX OFFICER, WARD-4(2)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
BOMME GOWDA ,HASSAN vs INCOME TAX OFFICER, WARD-2 , HASSAN
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION) CIRCLE-1, BENGALURU vs COSMOPOLIS EDUCATIONAL TRUST, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SRI. M. SRINIVASULU,BELLARY vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), BELLARY
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
NTT DATA GLOBAL DELIVERY SERVICES PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
NTT DATA GLOBAL DELIVERY SERVICES PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M T KRISHNE GOWDA,HASSAN vs INCOME TAX OFFICER, WARD-1 & TPS, , HASSAN
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
SCANIA COMMERCIAL VEHICLES INDIA PRIVATE LIMITED,KOLAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE
BELATHUR SRINIVASAIYENGAR RANGAIYENGAR ,MYSORE vs INCOME TAX OFFICER, WARD-1(1), MYSORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
