ITAT Bangalore Bench
18,441 judgments
MUNI REDDY SANTHOSH REDDY,BANGALORE vs INCOME TAX WARD NO. 1(1)(1), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI KESHAV DUBEY (Judicial Member)
VIKAS GOYAL,BENGALURU vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BENGALURU, BENGALURU
MUNI REDDY SANTHOSH REDDY,BANGALORE vs INCOME TAX OFFICER WARD 1(2)(3), BANGALORE , BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI KESHAV DUBEY (Judicial Member)
BHADRAVATHI RAMALINGASETTY MANJUNATH SETTY,BHADRAVATHI vs ITO WARD-1 TPS , SHIMOGA
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
JANASEVA TRUST,BENGALURU vs INCOME TAX OFFICER, WARD -1 (EXEMPTIONS), BENGALURU
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1), BENGALURU, BENGALURU vs NUTRICRAFT INDIA PRIVATE LIMITED, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
ASST COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1, MANGALORE vs MARLA KALLAJE PRASHANTH, MANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
M/S SCANIA COMMERCIAL VEHICLES INDIA PVT LTFD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI KESHAV DUBEY (Judicial Member)
SHASHIKALA VINAYKUMAR,MANGALURU vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE - 1 (1) AND TPS MANGALORE , MANGALURU
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
SHASHIKALA VINAYKUMAR,MANGALURU vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE - 1 (1) AND TPS MANGALORE , MANGALURU
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
DCIT, CIRCLE-1 & TPS, HUBBALLI vs HUBLI SCAN CENTRE PVT. LTD., DHARWAD
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI KESHAV DUBEY (Judicial Member)
KARNATAKA HOUSING BOARD,BANGALORE vs DCIT, EXEMPTIONS, CIRCLE-1, BANGALORE
SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER\nAND\nSHRI KESHAV DUBEY, JUDICIAL MEMBER\n\nITA Nos.512 & 513/Bang/2025\nAssessment Year : 2021-22 & 2015-16\n\nKarnataka Housing Board\n4th Floor Cauvery Bhavan\nK.G. Road\nBangalore 560 009\nVs.\nDCIT (Exemptions)\nCircle-1\nBangalore\n\nPAN NO :AAAJK0398K\nAPPELLANT\nRESPONDENT\n\nAppellant by\nRespondent by\n: Sri Padamchand Khincha, A.R.\n: Sri K.M. Mahesh, D.R.\n\nDate of Hearing\n: 17.09.2025\nDate of Pronouncement\n: 15.12.2025\n\nORDER\n\nP
KARNATAKA HOUSING BOARD,BANGALORE vs DCIT, EXEMPTIONS, CIRCLE-1, , BANGALORE
SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER\nAND\nSHRI KESHAV DUBEY, JUDICIAL MEMBER\n\nITA Nos.512 & 513/Bang/2025\nAssessment Year : 2021-22 & 2015-16\n\nKarnataka Housing Board\n4th Floor Cauvery Bhavan\nK.G. Road\nBangalore 560 009\nVs.\nDCIT (Exemptions)\nCircle-1\nBangalore\n\nPAN NO:AAAJK0398K\n\nAPPELLANT RESPONDENT\n\nAppellant by : Sri Padamchand Khincha, A.R.\nRespondent by : Sri K.M. Mahesh, D.R.\n\nDate of Hearing : 17.09.2025\nDate of Pronouncement : 15.12.2025\n\nORDER\n\nPER K
VIJAYARANGAM RANGANATH PRAVHAKAR,BENGALURU vs ACIT, CIRCLE-4(3)(1), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
SHREE JAGADGURU MOUNESHWAR PATTIN SAHAKARI SANGH NIYAMIT KERUR,BAGALKOT vs INCOME TAX OFFICER, WARD-1, BAGALKOT
VIJAYA BANK EMPLOYEES CO-OPERATIVE CREDIT SOCIETY,BANGALORE vs THE INCOME TAX OFFICER, WARD 7(2)(3), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President)
AUGUST JEWELLERY PRIVATE LIMITED,BENGALURU vs D.C.I.T., CIRCLE 1(1)(1), BENGALURU, BENGALURU
APMC TARIKERE,TARIKERE vs INCOME TAX OFFICER, WARD-1, CHICKMAGALUR
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)