ITAT Bangalore Bench
18,441 judgments
GOPAL KRISHNA KARODI SABBANA,DAKSHINA KANNADA vs DY./ASST.COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2, MANGALORE
GOPAL KRISHNA KARODI SABBANA,DAKSHINA KANNADA vs DY./ASST.COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2,, MANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
GOPAL KRISHNA KARODI SABBANA,DAKSHINA KANNADA vs DY./ASST.COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2, MANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
GOPAL KRISHNA KARODI SABBANA,DAKSHINA KANNADA vs DY./ASST.COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2, MANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
GOPAL KRISHNA KARODI SABBANA ,DAKSHINA KANNADA vs DY./ASST.COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2, MANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. MOOG CONTROLS (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, CIRCLE-4(1)(1), BENGALURU
SAMI-SABINSA GROUP LIMITED,BANGALORE vs DCIT, CENTRAL CIRCLE-3(2), BANGALORE
SAMI-SABINSA GROUP LIMITED,BANGALORE vs DCIT, CENTRAL CIRCLE-3(2), BENGALURU
EXXONMOBIL SERVICES & TECHNOLOGY PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BENGALURU
GOTO TECHNOLOGIES INDIA PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER INCOME TAX, CIRCLE-3(1)(1), BANGALORE
CENTRE FOR E-GOVERNANCE ,BANGALORE vs DCIT, EXEMPTION, CIRCLE-1 , BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
EVRY INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1) , BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
SHREE SARASWATHI CO-OPERATIVE CREDIT SOCIETY LTD.,,HUBLI vs INCOME TAX OFFICER, WARD-2(3), HUBLI
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
SHREE SARASWATHI CO-OPERATIVE CREDIT SOCIETY LTD.,,HUBLI vs INCOME TAX OFFICER, WARD-2(3), HUBLI
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
DHARWAD GROWTH CENTER INDUSTRIES ASSOCIATION,KARNATAKA vs CIT (EXEMPTIONS), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
DHARWAD GROWTH CENTER INDUSTRIES ASSOCIATION,KARNATAKA vs CIT(EXEMPTIONS), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
SRI VISHNU VILAS SOUHARDA PATTINA SAHAKARI SANGHA NIYAMITA ,BALLARI vs INCOME TAX OFFICER, WARD-1 & TPS, , BALLARI
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
SHARANAPPA ,YADAGIR vs INCOME TAX OFFICER, WARD-1, YADGIR
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
KARNATAKA TELECOM DEPARTMENT EMPLOYEES CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(4), BLR, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
CHILD CARE INDIA FOUNDATION ,BANGALORE vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
