ITAT Bangalore Bench
18,441 judgments
MANDYAM KRISHNAKUMAR SATHYANARAYANA,BENGALURU vs INCOME TAX OFFICER, WARD 3(3)(5), BENGALURU, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SRI RAMASEVA BAHUSARA KSHARIYA CO-OP. SOCIETY LIMITED,SHIMOGA vs PR. CIT, BENGALURU-1, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
BHARATH CREDIT CO-OPERATIVE SOCIETY LIMITED ,BANGALORE vs PR. CIT, BANGALORE -1, BANGALORE
MS. PADMAVATHY S. (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
EDGEVERVE SYSTEMS LIMITED,BANGALORE vs ACIT, CIRCLE-2(2)(1), BANGALORE
EDGEVERVE SYSTEMS LIMITED ,BANGALORE vs ACIT, CIRCLE-2(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
EDGEVERVE SYSTEMS LIMITED ,BANGALORE vs ACIT, CIRCLE-2(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
EDGEVERVE SYSTEMS LIMITED,BANGALORE vs ACIT, CIRCLE-2(2)(1), BANGALORE
EDGEVERVE SYSTEMS LIMITED ,BANGALORE vs ACIT, CIRCLE-2(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
CRYSTAL ICE AND COLD STOR AGE,MANGALORE vs INCOME TAX OFFICER, WARD-1(1), MANGALURU
SHRI PRASHANT MAHARISHI, VICE – (President)
HASTI BUILDINGS PRIVATE LIMITED ,BANGALORE vs ACIT, CIRCLE-3(1)(2) , BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
CANARA GOODS TRANSPORT ,MANGALORE vs ACIT, CIRCLE-1(1)& TPS , MANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BENGALURU POETRY FESTIVAL,BANGALORE vs CIT(EXEMPTION), BENGALURU
MS. PADMAVATHY S. (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
JAIRAM KETHAMARANAHALLI RAMACHANDRA,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(2), BANGALORE
MS. PADMAVATHY S. (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
RAGU RAM KESHAVA REDDY,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(1), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President)
CISCO SYSTEMS (INDIA) PRIVATE LIMITED,BANGALORE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX - 2, KORAMANGALA, BANGALORE
BSNL EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LIMITED ,HUBBALLI vs PR. CIT, HUBBALLI , HUBBALLI
KARNATAKA TELECOM DEPARTMENT EMPLOYEES CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE 1(4),BLR, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
KARNATAKA TELECOM DEPARTMENT EMPLOYEES CO-OPERATIVE SOCIETY LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME OF TAX, CENTRAL CIRCLE 1(4), BLR, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
KARNATAKA TELECOM DEPARTMENT EMPLOYEES CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(4), BLR, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)