ITAT Bangalore Bench
18,441 judgments
HONNALI URBAN CREDIT CO-OPERATIVE SOCIETY LIMITED,HONNALI vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, BANGALORE
NAM ESTATES PRIVATE LIMITED (PRESENTLY KNOWN AS EMBASSY DEVELOPMENTS LIMITED),BENGALURU vs ACIT, CIRCLE-5(1)(1), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), BLR, BENGALURU vs DAVANAM CONSTRUCTIONS PVT LTD, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), BLE, BENGALURU vs DAVANAM CONSTRUCTIONS PVT LTD, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BLR, BENGALURU vs DAVANAM CONSTRUCTIONS PVT LTD, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
RESHMA KETAN DOSHI,BAGALKOT vs INCOME TAX OFFICER, WARD-1 & TPS, BAGALKOT
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
RAJESH GUJJAR,BAGALKOT vs INCOME TAX OFFICER, WARD-1 & TPS, BAGALKOT
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SEKAR GOVINDASWAMY,BANGALORE vs INCOME TAX OFFICER, WARD-3(3)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY ,KODAGU vs PR. COMMISSIONER OF INCOME TAX, BENGALURU -3, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
SREE MARUTHI CO-OPERATIVE HOUSING SOCIETY,BANGALORE, KARNATAKA vs ITO WARD 7(2)(2), BANGALORE, BANGALORE, KARNATAKA
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
KASIREDDAY RANADHEER REDDY ,BENGALURU vs ACIT, CENTRAL CIRCLE-2(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
KASIREDDAY RANADHEER REDDY ,BENGALURU vs ACIT, CENTRAL CIRCLE-2(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
KASIREDDY RANADHEER REDDY ,BANGALORE vs ACIT, CENTRAL CIRCLE-2(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
KASIREDDY RANADHEER REDDY ,BENGALURU vs ACIT, CENTRAL CIRCLE-2(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
KASIREDDY RANADHEER REDDY,BANGALORE vs ACIT, CENTRAL CIRCLE-2(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
KASIREDDY RANADHEER REDDY ,BENGALURU vs ACIT, CENTRAL CIRCLE-2(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
NAFEEJA BI,SHIMOGA vs INCOME TAX OFFICER, WARD-1, SHIVAMOGGA
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
KANDAVARA ABDUL BASHEER,MANGALURU vs ITO INTL TAX WARD MANGALORE, MANGALURU
SHRI PRASHANT MAHARISHI, VICE – (President)
PALAPETTY VELAPPAN SHAKTHIDARAN,BANGALORE vs COMMISSIONER OF INCOME TAX (APPEAL), NASHIK
DEVADAS ANUP,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
