ITAT Bangalore Bench

SRI BHYRAVESHWARA CREDIT COOPERATIVE SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER WARD 3(1)(1), BANGALORE

SHRI PRASHANT MAHARISHI, VICE – (President)

PRASHANTH BASAVARAJU,MYSURU vs INCOME TAX OFFICER, WARD-1(4), MYSURU

BIJU PAPPACHAN,KERALA vs AO, BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

JAMBALLI SHIVAPPA ,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-2, SHIMOGA

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

HULGOL SEVA SAHAKARI SANGH,UTTARA KANNADA vs INCOME TAX OFFICER, WARD-1, SIRSI

SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)

HIRIADKA SOUHARDA SAHAKARI (NI),UDUPI vs ITO-WARD 1&TPS, AADI UDUPI

SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)

SUHAS RAMESH RAO RANGADHOL ,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-2, SHIMOGA

SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)

PRIMARY COOPERATIVE AGRICULTURE RURAL DEVELOPMENT BANK LIMITED ,CHIKMAGALUR vs INCOME TAX OFFICER, WARD-2, CHIKMAGALUR

SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)

INCOMETAX OFFICER, WARD-1, BALLARI vs BELLARY URBAN DEVELOPMENT AUTHORITY, BALLARI

GOMTI RESEARCH AND PHARMACHEM PRIVATE LIMITED ,BENGALURU vs INCOME TAX OFFICER, WARD-3(1)(1), BANGALORE

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

SRI SOWRABHA MAHILA PATTINA SAHAKARA SANGHA ,TUMKUR vs INCOME TAX OFFICER, WARD-1, TIPTUR

SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)

EXCEL STONE DEVELOPERS PRIVATE LIMITED,KARNATAKA vs DCIT-CIRCLE-2(2)(1), KARNATAKA

SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)

RAGHAVAN NAMBATH MENON,BENGALURU vs ITO, WARD INTL. TAXATION 1(2), BMTC BUILDING, KORAMANGALA, BENGALURU

SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)

PRADIP KUMAR ROY,BANGALORE vs INCOME TAX OFFICER, WARD-5(3)(7), HMT BHAVAN, BELLARY ROAD

SHRI PRASHANT MAHARISHI, VICE – (President)

HASSAN POWER SUPPLY CAMPANY LIMITED,BENGALURU vs DCIT, CENTRAL CIRCLE-2(1), BANGALORE

SHRI PRASHANT MAHARISHI, VICE – (President), SHRI KESHAV DUBEY (Judicial Member)

PRIMARY CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LIMITED,CHIKMAGLUR vs INCOME TAX OFFICER, WARD-1 , CHIKMAGALUR

SHRI PRASHANT MAHARISHI, VICE – (President), SHRI KESHAV DUBEY (Judicial Member)

RAHUL MEKA ,BENGALURU vs INCOME TAX OFFICER, WARD INTERNATIONAL TAXATION-1(2) , BENGALURU

SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)

HONNAPPA MUNIVENKATAREDDY ,CHIKKABALLAPUR vs INCOME TAX OFFICER, WARD-2(1)(1), BANGALORE

SHRI PRASHANT MAHARISHI, VICE – (President)

ADITHYA VIVIDHODDESHA SAHAKARI SANGHA LIMITED ,KUNDAPURA vs INCOME TAX OFFICER, WARD-1 & TPS , UDUPI

SHRI PRASHANT MAHARISHI, VICE – (President)

MUNIYAPPA NAGARAJ,BANGALORE vs INCOME TAX OFFICER. WARD-4(2)(2), BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)