ITAT Bangalore Bench
18,441 judgments
UL INDIA PRIVATE LIMITED ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BENGALURU
ARISTA NETWORK LIMITED,IRELAND vs DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE-1(1), BANGALORE
WORLD RESORTS LIMITED,BANGALORE vs INCOME TAX OFFICER WARD (4)(1)(4), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SANDEEP SINGH KARHAIL (Judicial Member)
SARITHA FLAVINA DSOUZA,MANGALORE vs INCOME TAX OFFICER WARD 1(1), MANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MINISTRY OF COMMUNICATIONS EMPLOYEES CO-OPERATIVE HOUSING SOCIETY LIMITED ,BANGALORE vs PR. COMMISSIONER OF INCOME TAX, BENGALURU-1, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
HP PPS SERVICES INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
MANDYA NARASIMAIAH PUNEETH KUMAR,MANDYA vs INCOME TAX OFFICER, WARD-1 & TPS, MANDYA
SHRI PRASHANT MAHARISHI, VICE – (President)
AJITH M KUMAR,BANGALORE vs DCIT, CIRCLE-3(3)(1), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI KESHAV DUBEY (Judicial Member)
THE KSRTC EMPLOYEE CREDIT CO-OP SOCIETY LIMITED,BAGALKOT vs INCOME TAX OFFICER, WARD-1, BAGALKOT
SHRI PRASHANT MAHARISHI, VICE – (President)
M/S. RAYA NAIK MEMORIAL GOWSHALA TRUST,KAJUBAG KARWAR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS) BANGALORE, UNITY BUILDING ANNEXE, MISSION ROAD, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
SRI VINAYAKA CHARITABLE TRUST,BANGALORE vs THE COMMISSIONER OF INCOME TAX(EXEMPTIONS) , BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
ZEESHAAN BADAMI,DHARWAD vs INCOME TAX OFFICER, WARD-1(1), HUBLI
SHRI PRASHANT MAHARISHI, VICE – (President)
ACT OF RANDOM KINDNESS,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
ADARSHA SOUHARDA SAHAKARI NIYAMIT SIRSI,SIRSI vs PR. COMMISSIONER OF INCOME TAX, , HUBALLI
ENTREPRENEURSHIP NETWORK FOUNDATION,BANGALORE vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
ENTREPRENEURSHIP NETWORK FOUNDATION ,BANGALORE vs COMMISSIONER OF INCOME TAX, (EXEMPTION), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
ACIT, CIRCLE-1(1)(1), BANGALORE vs AMAZON DEVELOPEMENT CENTRE(INDIA) PRIVATE LIMITED, BANGALORE
MS. PADMAVATHY S (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)
DCIT, CIRCLE-1(1)(1), , BANGALORE vs AMAZON DEVELOPEMENT CENTRE (INDIA) PRIVATE LIMITED, BANGALORE
MS. PADMAVATHY S (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)
GE INDIA EXPORTS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
DCIT, BANGALORE vs M/S GE INDIA EXPORT PVT. LTD.,, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
