← All Benches
ITAT Bangalore Bench
18,441 judgments
THE KARNATAKA STATE CO-OPERATIVE APEX BANK LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1372/BANG/2014[2007-08]Status: Disposed29/2/2016AY 2007-08
ITO, BANGALORE vs M/S AMAZON DEVELOPMENT CENTRE (INDIA) PVT. LTD., BANGALORE
ITA 676/BANG/2012[2007-08]Status: Disposed26/2/2016AY 2007-08
AMAZON DEVELOPMENT CENTRE (INDIA) PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 657/BANG/2012[2007-08]Status: Disposed26/2/2016AY 2007-08
ITO, BAGALKOT vs VIJAY SOUHARD CREDIT SAHAKARI LIMITED, BAGALKOT
ITA 907/BANG/2015[2010-11]Status: Disposed24/2/2016AY 2010-11
DCIT, BANGALORE vs SIR M. VISWESHWARAIAH CO-OP BANK LTD., BANGALORE
ITA 790/BANG/2015[2013-14]Status: Disposed24/2/2016AY 2013-14
DY.C.I.T., BANGALORE vs SRI. SIRAJ SALIM DHANANI, BANGALORE
ITA 591/BANG/2015[2009-10]Status: Disposed24/2/2016AY 2009-10
DCIT, BANGALORE vs M/S SPAN OUTSOURCEING PVT. LTD., BANGALORE
ITA 53/BANG/2015[2010-11]Status: Disposed24/2/2016AY 2010-11
S.B. PATIL,SHIMOGA vs CIT, DAVANGERE
ITA 1134/BANG/2015[2009-10]Status: Disposed24/2/2016AY 2009-10
DCIT, BANGALORE vs M/S JOHN DISTILLERIES PVT. LTD., BANGALORE
ITA 1565/BANG/2014[2010-11]Status: Disposed24/2/2016AY 2010-11
M/S JOHN DISTILLERIES LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1429/BANG/2014[2010-11]Status: Disposed24/2/2016AY 2010-11
ESSILOR MANUFACTURING INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1019/BANG/2014[2008-09]Status: Disposed24/2/2016AY 2008-09
DCIT vs M/S MECCAFE SOFTWARE (INDIA) PVT. LTD.,
ITA 391/BANG/2013[2008-09]Status: Disposed24/2/2016AY 2008-09
WI FI NETWORKS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1624/BANG/2012[2006-07]Status: Disposed24/2/2016AY 2006-07
ITO, SHIMOGA vs SMT AYESHA ABBAS, SHIMOGA
ITA 124/BANG/2009[1998-99]Status: Disposed24/2/2016AY 1998-99
ITO, SHIMOGA vs SMT AYESHA ABBAS, SHIMOGA
ITA 123/BANG/2009[1997-98]Status: Disposed24/2/2016AY 1997-98
T. SHIVAKUMAR,BANGALORE vs ITO, BANGALORE
ITA 323/BANG/2015[2009-10]Status: Disposed19/2/2016AY 2009-10
DCIT, BANGALORE vs M/S JAIPURIA SILK MILLS PVT. LTD., BANGALORE
ITA 1036/BANG/2015[2009-10]Status: Disposed19/2/2016AY 2009-10
INCOME TAX OFFICER, BANGALORE vs M/S PRADHAN HERBAL COMPANY, BANGALORE
ITA 1691/BANG/2014[2009-10]Status: Disposed19/2/2016AY 2009-10
M/S CITRIX R & D I P LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1289/BANG/2014[2009-10]Status: Disposed19/2/2016AY 2009-10
SMT S B PATIL,BIJAPUR vs JOINT COMMISSIONER OF |NCOME-TAX, BIJAPUR
ITA 1053/BANG/2014[2008-09]Status: Disposed19/2/2016AY 2008-09