← All Benches
ITAT Bangalore Bench
18,441 judgments
DCIT vs CHETHAN P. THAYAL,
ITA 928/BANG/2013[2004-05]Status: Disposed19/2/2016AY 2004-05
KOHLER INDIA CORPORATION PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1660/BANG/2012[2008-09]Status: Disposed19/2/2016AY 2008-09
M/A AFFILIATED COMPUTER SERVICES OF INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1596/BANG/2012[2008-09]Status: Disposed19/2/2016AY 2008-09
SHAW WALLACE DISTILLERIES LTD.,BANGALORE vs ACIT, BANGALORE
ITA 809/BANG/2010[2002-03]Status: Disposed19/2/2016AY 2002-03
CISCO SYSTEMS CAPITAL (INDIA) PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 537/BANG/2015[2010-11]Status: Disposed17/2/2016AY 2010-11
ITO, BANGALORE vs M/S AURIGENE DISCOVERY TECHNOLOGIES (P) LTD., BANGALORE
ITA 804/BANG/2015[2010-11]Status: Disposed12/2/2016AY 2010-11
BHARATHI DEV ANANDANI,BANGALORE vs ACIT, BANGALORE
ITA 882/BANG/2014[2008-09]Status: Disposed12/2/2016AY 2008-09
M/S FARICO,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-9(1), BANGALORE
ITA 1121/BANG/2014[2006-07]Status: Disposed12/2/2016AY 2006-07
M/S WIPRO LTD. vs ITO,
ITA 1544/BANG/2013[2010-11]Status: Disposed12/2/2016AY 2010-11
SRI. K. RADHAKRISHNA NAIK,PUTTUR vs DCIT, MANGALORE
ITA 363/BANG/2011[2001-02]Status: Disposed12/2/2016AY 2001-02
HARIKRISHNA R,BANGALORE vs CIT, BANGALORE
ITA 981/BANG/2015[2007-08]Status: Disposed10/2/2016AY 2007-08
ASST. C.I.T., BANGALORE vs M/S MEASUREMENTS AND CONTROLS INDIA LTD., BANGALORE
ITA 838/BANG/2015[2009-10]Status: Disposed10/2/2016AY 2009-10
SRI. MOORSAVIRAPPA . C. BATLI,HUBLI vs ITO, HUBLI
ITA 668/BANG/2015[2004-05]Status: Disposed10/2/2016AY 2004-05
M/S SAVITHRI CHARITIES,BANGALORE vs CIT, BANGALORE
ITA 630/BANG/2015[N.A.]Status: Disposed10/2/2016
FIBRES & FABRICS INTERNATIONAL P LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCEL-11(3), BANGALORE
ITA 1352/BANG/2014[2005-06]Status: Disposed10/2/2016AY 2005-06
DCIT vs M/S IGS IMAGING SERVICES INDIA PVT. LTD.,
ITA 470/BANG/2013[2008-09]Status: Disposed10/2/2016AY 2008-09
ACIT, BANGALORE vs SHRI PHILIP K. JOHN, BANGALORE
ITA 788/BANG/2009[2006-07]Status: Disposed10/2/2016AY 2006-07
ASST.C.I.T., MYSORE vs SHRI. C.C. KONDAIAH, MYSORE
ITA 880/BANG/2015[2011-12]Status: Disposed5/2/2016AY 2011-12
M/S ESSILOR INDIA P LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 227/BANG/2015[2010-11]Status: Disposed5/2/2016AY 2010-11
DCIT, BANGALORE vs M/S NOUS INFOSYSTEMS PVT. LTD., BANGALORE
ITA 1369/BANG/2015[2006-07]Status: Disposed5/2/2016AY 2006-07
