← All Benches
ITAT Bangalore Bench
18,441 judgments
M/S. SHABINA STEELS,BANGALORE vs ACIT, CIRCLE 2(3)(1), BANGALORE
ITA 1702/BANG/2016[2012-13]Status: Disposed7/12/2016AY 2012-13
P. GOUTHAM CHAND,BANGALORE vs DCIT, BANGALORE
ITA 737/BANG/2016[2012-13]Status: Disposed6/12/2016AY 2012-13
ASST.C.I.T., BANGALORE vs M/S ABB INDIA PVT. LTD., BANGALORE
ITA 501/BANG/2016[2012-13]Status: Disposed6/12/2016AY 2012-13
M/S. ALPHA ENTERPRISES,HUBLI vs ITO, WARD-1(1), HUBLI
ITA 1830/BANG/2016[2012-13]Status: Disposed5/12/2016AY 2012-13
UNITED BREWERIES (HOLDINGS) LTD. vs DCIT,
ITA 1800/BANG/2013[2006-07]Status: Disposed5/12/2016AY 2006-07
DCIT vs M/S UNITED BREWERIES HOLDINGS LTD.,
ITA 1732/BANG/2013[2006-07]Status: Disposed5/12/2016AY 2006-07
DCIT- CIRCLE 6(1)(2), BANGALORE vs M/S. SYNOVA INNOVATIVE TECHNOLOGIES PVT LTD., BANGALORE
ITA 1876/BANG/2016[2007-08]Status: Disposed2/12/2016AY 2007-08
SHRI.S.MURALI KRISHNA,BANGALORE vs DCIT-CIRCLE-1, BELLARY
ITA 1850/BANG/2016[2009-2010]Status: Disposed2/12/2016AY 2009-2010
ITO WARD-1(1)(2), BANGALORE vs M/S. ANTHEM BIOSCIENCES PVT LTD., BANGALORE
ITA 1841/BANG/2016[2010-11]Status: Disposed2/12/2016AY 2010-11
HEMANT MALLAPUR,BANGALORE vs ITO, WARD-5(3)(3), BANGALORE
ITA 1712/BANG/2016[2008-09]Status: Disposed2/12/2016AY 2008-09
DIOCESE OF GULBARGA,GULBARGA vs ASSISTANT COMMISSIONER OF INCOME-TAX, GULBARGA
ITA 1662/BANG/2016[2012-13]Status: Disposed2/12/2016AY 2012-13
SHRI. S.MURALI KRISHNA,BELLARY vs DEPUTY COMMISSIONER OF INCOME-TAX, BELLARY
ITA 1649/BANG/2016[2008-09]Status: Disposed2/12/2016AY 2008-09
M/S. ELLORE JEWEL PLACE,BANGALORE vs ITO-WARD-5(2)(1), BANGALORE
ITA 1646/BANG/2016[2012-13]Status: Disposed2/12/2016AY 2012-13
M/S. PUBLIC EDUCATION SOCIETY,BANGALORE vs DEPUTY DIRECTOR OF INCOME TAX, BANGALORE
ITA 1642/BANG/2016[2005-06]Status: Disposed2/12/2016AY 2005-06
ACIT-CIRCLE-5(2)(2), BANGALORE vs SMT. YASHODA, BANGALORE
ITA 1716/BANG/2016[2012-13]Status: Disposed1/12/2016AY 2012-13
SEETARAMAIAH SETTY CHIGARAMBATLA,RAICHUR vs ITO,WARD-1, BANGALORE
ITA 1688/BANG/2016[2008-09]Status: Disposed30/11/2016AY 2008-09
SRI. GANESWAR KABADI SUNDARSA,BANGALORE vs DCIT-RANGE-12(3), BANGALORE
ITA 1512/BANG/2016[2010-11]Status: Disposed29/11/2016AY 2010-11
MR. M.ASHOK vs ITO-WARD-1, TIPTUR
ITA 1481/BANG/2016[2008-09]Status: Disposed29/11/2016AY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE vs M/S TALLY SOLUTIONS P LTD, BANGALORE
ITA 1463/BANG/2014[2009-10]Status: Disposed29/11/2016AY 2009-10
TELELOGIC INDIA PRIVATE LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 22/BANG/2012[2005-06]Status: Disposed29/11/2016AY 2005-06
