ITAT Bangalore Bench

INCOME TAX OFFICER, UDUPI vs KOTA CO-OPERATIVE AGRICULTURAL SOCIETY LTD., KOTA, UDUPI

SHRI GEORGE GEORGE K (Vice President), SHRI CHANDRA POOJARI (Accountant Member)

INCOME TAX OFFICER, WARD -1 UDUPI, UDUPI vs KOTA CO-OPERATIVE AGRICULTURAL SOCIETY LTD, KOTA, UDUPI

SHRI GEORGE K (Vice President), SHRI CHANDRA POOJARI (Accountant Member)

INCOME TAX OFFICER, WARD -1, UDUPI, UDUPI vs KOTA CO-OPERATIVE AGRICULTURAL SOCIETY LTD, KOTA, UDUPI

SHRI GEORGE GEORGE K (Vice President), SHRI CHANDRA POOJARI (Accountant Member)

MR. RIYAZ AHMED ,CHIKAMAGALORE vs INCOME TAX OFFICER, WARD-1, , CHIKMAGALORE

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

M/S. IGOOR SEVA SAHAKARA SANGHA NIYAMITHA ,KODAGU vs INCOME TAX OFFICER, WARD, , MADIKERI

SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)

JAGADISH PATIL,BIJAPUR vs INCOME-TAX OFFICER, WARD-1 & TPS, , BIJAPUR

SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)

KATAPADY CO-OPERATIVE AGRICULTURAL SOCIETY LTD., ,UDUPI vs INCOME TAX OFFICER, WARD-2, , UDUPI

SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)

SHRI. RAMESH BHAT,MANGALORE vs INCOME-TAX OFFICER, WARD-2(4), MANGALORE

SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)

M/S. BHAGAVATHI CHITS PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), BENGALURU

SHRI GEORGE GEORGE K, VICE PRESIDENT SHRI LAXMI PRASAD SAHU (Accountant Member)

NARAYANAPPA MUNIKRISHNAPPA,RAMANAGARA vs INCOME TAX OFFICER, WARD - 1, RAMANAGARA

SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)

AMANDA JOY PURAVANKARA ,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BENGALURU

SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)

UBMC TRUST ASSOCIATION,UDUPI vs INCOME-TAX OFFICER, EXEMPTIONS WARD-1, MANGALORE

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

UBMC TRUST ASSOCIATION,UDUPI vs INCOME-TAX OFFICER, EXEMPTIONS WARD-1, MANGALORE

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

UPPINAKERE SHIVALINGAISH MANGALESH ,RAMANAGARA vs INCOME TAX OFFICER, WARD-1 , RAMNAGARA

SHRI GEORGE GEORGE K, VICE PRESIDENT SHRI LAXMI PRASAD SAHU (Accountant Member)

BERANGODU MOHAMMED KUTTY SHEK MOHIDDEEN,CHIKMAGALUR vs INCOME TAX OFFICER, WARD-1, CHIKMAGALUR

SHRI GEORGE GEORGE K, VICE PRESIDENT SHRI LAXMI PRASAD SAHU (Accountant Member)

SRI. CHINNAYELLAPPA CHANDRASHEKAR,BENGALURU vs INCOME-TAX OFFICER, WARD-4(2)(3), BENGALURU

SHRI GEORGE GEORGE K, VICE PRESIDENT SHRI LAXMI PRASAD SAHU (Accountant Member)

PURSE-SEINE FISHERMEN'S PRIMARY SERVICE CO-OP. SOCIETY LTD., ,UDUPI vs INCOME TAX OFFICER, WARD-1 & TPS , UDUPI

the CIT(A) vide Form No.35 dated 13/09/2021 showing at Sl. No.2, the details of the order appealed against is as under:- a. Section and sub-section of the Income-tax Act, 1961 154 b. Date of Order 13-Aug-2021 c. Date of service of Order/ Notice of Demand 14-Aug-2021 5. However, the ground taken by the assessee was with respect to the disallowance u/s 80P(2) of the Act u/s. 143(3) order. The ld.CIT(A) dismissed the appeal of the assessee stating the appeal filed by the assessee is infructuou

DISABILITY RIGHTS INDIA FOUNDATION ,BENGALURU vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), BANGALORE

SHRI GEORGE GEORGE K, VICE PRESIDENT SHRI LAXMI PRASAD SAHU (Accountant Member)

SIDDHI VINAYAKA SOUHARDHA PATTINA SAHAKARI NIYAMITA,KALABURAGI vs INCOME TAX OFFICER, WARD-1 & TPS, GULBARGA

SHRI GEORGE K, VICE – (President), SHRI LAXMI PRASAD SAHU (Accountant Member)

SIDDHI VINAYAKA SOUHARDHA PATTINA SAHAKARI NIYAMITA ,KALABURAGI vs INCOME TAX OFFICER, WARD-1 & TPS , GULBARGA