ITAT Bangalore Bench
18,481 judgments
MODERN FAMILY DOCTOR PRIVATE LIMITED ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(3), BANGALORE
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
MR. SUDARSHAN PURUSHOTHAMA ,MYSURU vs INCOME TAX OFFICE, WARD-1(3) , MYSURU
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
JACINTHA PRASAD PANICKER,MANGALORE vs INCOME-TAX OFFICER, WARD-2(4), MANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
M/S. KAJEKAR SEVA SHAKARI BANK,BANTWAL vs INCOME-TAX OFFICER, WARD-2(3), MANGALURU
SHRI GEORGE GEORGE K, VICE PRESIDENT SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. ADARSH VIDYA KENDRA TRUST,BENGALURU vs THE PR. COMMISSIONER OF INCOME TAX, CENTRAL , BANGALORE
M/S. AMALA JYOTHI VIDYA KENDRA TRUST ,BENGALURU vs THE PR. COMMISSIONER OF INCOME TAX, CENTRAL , BANGALORE
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE vs SH. NARAYANAPPA RAMANNA, BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
DEVJIBHAI PATEL ,BENGALURU vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-5(2)(1), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
M/S. YODLEE INC,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION, CIRCLE-2(2), BENGALURU
YODLEE INC,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-2(2), BANGALORE
ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTIONS, CIRCLE-1, BENGALURU vs SRI RAGHAVENDRA EDUCATIONAL INSTITUTIONS SOCIETY, BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SMT. HIRESAVE VISHAKANTEGOWDA SUJITHA,HASSAN vs INCOME TAX OFFICE, WARD-2, HASSAN
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. EL SHAMMAH MINISTRIES,TUMKUR vs INCOME-TAX OFFICER, WARD-1 & TPS, TUMKUR
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
CHANDRAPPA NALINA,KADUR vs INCOME-TAX OFFICER, WARD-1, CHIKMAGALUR
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. SAMAJA SEVA MANDALI,BANGALORE vs INCOME-TAX OFFICER, EXEMPTIONS WARD-3WARD-, BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
GINKLORU GANGAREDDY,RAMPURA VILLAGE vs INCOME-TAX OFFICER WARD-1, CHITRADURGA
KDDI CORPORATION,JAPAN vs DEPUTY COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAXATION), CIRCLE 2(1), BANGALORE, KARNATAKA, JAPAN
KDDI CORPORATION,JAPAN vs DEPUTY COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAXATION), CIRCLE 2(1), BANGALORE, KARNATAKA, BANGALORE
KDDI CORPORATION,JAPAN vs DEPUTY COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAXATION), CIRCLE 2(1), BANGALORE, KARNATAKA, BANGALORE
M/S. SAVANOOR PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LTD,PUTTUR vs PRINCIPAL COMMISSIONER OF INCOME-TAX, PANAJI
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
