ITAT Bangalore Bench
18,481 judgments
CITADEL PROPCON PRIVATE LIMITED ,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTIONS, CIRCLE-2(1)(1),, BENGALURU
SHRI GEORGE GEORGE K, VICE PRESIDENT SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. A-KAL TELEVERSE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX,TDS, CIRCLE-3(1), BANGALORE
SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
BHARATH HI-TECH BUILDERS PVT. LTD.,BANGALORE vs ACIT, CIRCLE-1(1)(2), BANGALORE, BANGALORE
INCOME TAX OFFICER WARD 3(2)(1) , BTMC BUILDING vs HEMANTHA RAJU, BANGALORE
SMT. BEENA PILLIA, JUDIIAL MEMBER, SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. MANGALORE YANTHRIKA MEENUGARARA PRATHAMIKA SAHAKARI SANGHA,MANGALURU vs NCOME TAX OFFICER, WARD-1(1),, MANGALURU
M/S. MANGALORE YANTHRIKA MEENUGARARA PRATHAMIKA SAHAKARI SANGHA,MANGALURU vs INCOME TAX OFFICER, WARD-1(1), MANGALURU
M/S. MANGALORE YANTHRIKA MEENUGARARA PRATHAMIKA SAHAKARI SANGHA ,MANGALORE vs INCOME TAX OFFICER, WARD-1(1), MANGALORE
MAHADEVAIAH MDABAL KEMPAIAH ,BENGALURU vs INCOME TAX OFFICER, WARD-3(3)(1), BENGALURU
SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
BOSCH LIMITED,BENGALURU vs DEPUTY COMMISIONER OF INCOME TAX CIRCLE 1(1)(1), BENGALURU
SHRI GEORGE GEORGE K, VICE PRESIDENT SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. FINWIZARD TECHNOLOGY PVT LTD., ,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(2)(1) , BANGALORE
SMT. BEENA PILLAI, JUDICIAL MEMBER AND SRI LAXMI PRASAD SAHU (Accountant Member)
MAHESH RAM VITTAL,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-5(3)(1), BANGALORE
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. IBM SINGAPORE PTE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INTERNATIONAL TAX-1(2), BANGALORE
DHARMANNA LAYAPPA BANASODE ,BIJAPUR vs INCOME TAX OFFICER, WARD-2, BIJAPUR
SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. MASTERKEY HOLDINGS PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. MASTERKEY HOLDINGS PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
SRI. PANATI VINAYKUMAR ,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(3)(4), BENGALURU
SMT. BEENA PILLAI, JUDICIAL MEMBER AND SRI LAXMI PRASAD SAHU (Accountant Member)
SRITHERUMALLESHWARA CO-OPERATIVE SOCIETY ,CHITRADURGA vs INCOME-TAX OFFICER, WARD-1, , CHITRADURGA
M/S. BULK LIQUID SOLUTIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-1(1)(1), BANGALORE
SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE vs ASIA POWER PROJECTS PRIVATE LIMITED, BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
BELLUR HIRIYANIAH SRIDHAR MURTHY,BENGALURU vs INCOME-TAX OFFICER, WARD-5(2)(1), BANGALORE
SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
