ITAT Bangalore Bench
18,462 judgments
GAUTHAM KEMPANNA ,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
LOHITT VIJAYACHANDRARAJEURS URS,HINKAL KARNATAKA vs INCOME TAX OFFICER WARD 1 (1) MYSORE, MYSORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
LOHITT VIJAYACHANDRARAJEURS URS,HINKAL POST MYSORE vs INCOME TAX OFFICER WARD 1 (1) MYSORE, MYSORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
AHAMED ULLA KHAN ,BANGALORE vs INCOME TAX OFFICER, WARD-2(1)(1), BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
BHARATH BAFNA ,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX-2 , BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
SREENIVASULU SAGALETI,BENGALURU vs INCOME TAX OFFICER, WARD-2(2)(2), BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member)
ACIT CIRCLE 1 & TPS, MANGALURU vs M/S ROHAN CORPORATION INDIA PVT. LTD, MANGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ACIT CIRCLE 1(1) & TPS, MANGALURU, MANGALURU vs M/S ROHAN CORPORATION INDIA PVT. LTD., MANGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
KARNATAKA CHINMAYA SEVA TRUST,BENGALURU vs DCIT-(EXEMPTIONS) CIRCLE-1, BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. M N DASTUR & COMPANY PRIVATE LIMITED,BANGALORE vs DCIT, CIRCLE-4(1)(1), BANGALORE
GHANSHYAM KUMAR,BANGALORE vs DCIT, CENTRAL CIRCLE-1(3),, BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
GHANSHYAM KUMAR,BANGALORE vs DCIT, CENTRAL CIRCLE-1(3), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
GHANSHYAM KUMAR,BANGALORE vs DCIT, CENTRAL CIRCLE-1(3), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
GHANSHYAM KUMAR,BANGALORE vs DCIT, CENTRAL CIRCLE-1(3),, BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
GHANSHYAM KUMAR,BANGALORE vs DCIT, CENTRAL CIRCLE-1(3),, BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
GHANSHYAM KUMAR,BANGALORE vs DCIT, CENTRAL CIRCLE -1(3), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
GHANSHYAM KUMAR,BANGALORE vs DCIT, CENTRAL CIRCLE-1(3), BENGALURU
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
EESWARA SEVA SAMITHI,DAVANAGERE vs THE INCOME TAX OFFICER, EXEMPTION, EXEMPTION WARD-1, HUBBALLI, HUBBALLI
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
WEVYSYA ,BENGALURU vs CIT(EXEMPTIONS), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
WEVYSYA ,BENGALURU vs CIT(EXEMPTIONS), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
