ITAT Bangalore Bench
18,462 judgments
SMT. NISHITA NANDISH,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
SMT. NISHITA NANDISH ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
DOCKET TECH SOLUTIONS PRIVATE LIMITED ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
YOKOGAWA TECHNOLOGY SOLUTIONS INDIA PRIVATE LIMITED,BANGALORE vs DCIT, CIRCLE-7(1)(1), BENGALURU
DEEPA VITHOB DESAI,BANGALORE vs ITO, INTL. TAXATION, WARD-1(1), BENGALURU
SURESH BABU CHALORAKANDY,BENGALURU vs INCOME TAX OFFICER, WARD, 5(3)(5), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
MITHUM KERUR,VIJAYAPUR vs INCOME TAX OFFICER, WARD-1, BIJAPUR
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
NARAYANA RAO HEBRI,SAGAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, SHIVAMOGGA
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
VEERENDRA KUMAR PATIL,BENGALURU vs DEPUTY COMMISSIONER OF INCOME, CENTRAL CIRCLE-1(2), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
VEERENDRA KUMAR PATIL,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BANGALORE
VEERENDRA KUMAR PATIL,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BANGALORE
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2(4), BENGALURU vs SRI ADICHUNCHANAGIRI SHIKHANA TRUST, MANDYA
M/S. SRI . ADICHUNCHANAGIRI SHILKSHANA TRUST,MANDYA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), BENGALURU
LEISURE AND LIFESTYLE INFORMATION SERVICES PRIVATE LIMITED ,BANGALORE vs DCIT, CIRCLE-4(1)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
GATTI VALLEY EDUCATIONAL FOUNDATION,BENGALURU vs COMMISSIONER OF INCOME (EXEMPTIONS), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
INDIAN PRODUCTS PRIVATE LIMITED,BANGALORE vs DCIT, CIRCLE-3(1)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
SRI. VIKRAM SHETTY,BANGALORE vs INCOME TAX OFFICER, WARD-5(3)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
BHAVANISHANKER NAIK,MANGALURU vs INCOME TAX OFFICER, WARD - 2(1), MANGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
NEERE BAILUR VYAVASAYA SEVA SAHAKARI SANGHA N,UDUPI vs INCOME TAX OFFICER WARD 1 AND TPS, UDUPI, UDUPI, KARNATAKA
SHRI LAXMI PRASAD SAHU (Accountant Member)
