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ITAT Amritsar Bench
3,234 judgments
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR vs SHRI RAJAN BATRA, JALANDHAR
ITA 111/ASR/2022[2011-12]Status: Disposed24/5/2023AY 2011-12
MEASAGE GURDAS AGRO PRIVATE LIMITED,BATHINDA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE- 1, BATHINDA
ITA 517/ASR/2019[2016-17]Status: Disposed24/5/2023AY 2016-17
SHRI GURDAS GARG,BATHINDA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE- 1, BATHINDA
ITA 516/ASR/2019[2016-17]Status: Disposed24/5/2023AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BATHINDA vs MEASAGE GURDAS AGRO PRIVATE LIMITED, BATHINDA
ITA 510/ASR/2019[2016-17]Status: Disposed24/5/2023AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE- 1, BATHINDA vs SHRI GURDAS GARG, BATHINDA
ITA 508/ASR/2019[2016-17]Status: Disposed24/5/2023AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BATHINDA vs SHRI GURDAS GARG, BATHINDA
ITA 507/ASR/2019[2013-14]Status: Disposed24/5/2023AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE- 1, BATHINDA vs MEASAGE G. G CONTINENTAL TRADERS PRIVATE LIMITED, BATHINDA
ITA 506/ASR/2019[2013-14]Status: Disposed24/5/2023AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BATHINDA vs MEASAGE G.G.OILS AND FAITS PRIVATE LIMITED, BATHINDA
ITA 505/ASR/2019[2013-14]Status: Disposed24/5/2023AY 2013-14
SHRI GURDAS GARG,BATHINDA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BATHINDA
ITA 498/ASR/2019[2013-14]Status: Disposed24/5/2023AY 2013-14
MEASAGE G. G. CONTINENTAL TRADERS PRIVATE LIMITED,BATHINDA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BATHINDA
ITA 495/ASR/2019[2013-14]Status: Disposed24/5/2023AY 2013-14
MEASAGE G. G. OILS AND FATS PRIVATE LIMITED,BATHINDA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE- 1, BATHINDA
ITA 494/ASR/2019[2013-14]Status: Disposed24/5/2023AY 2013-14
SOCIETY OF EDUCATIONAL ASSISTANCE AND TRAINING,JAMMU vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 228/ASR/2022[2022-23]Status: Disposed22/5/2023AY 2022-23
SOCIETY OF EDUCATIONAL ASSISTANCE AND TRAINING,JAMMU vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 227/ASR/2022[2022-23]Status: Disposed22/5/2023AY 2022-23
SHRI ABDUL MAJID KAW,SRINAGAR vs INCOME TAX OFFICER WARD- 3 (1), SRINAGAR
ITA 376/ASR/2019[2014-15]Status: Heard22/5/2023AY 2014-15
M/S NARANJAN RICE EXPORTS PRIVATE LIMITED,JALANDHAR vs PR. COMMISSIONER OF INCOME TAX -1, JALANDHAR
ITA 248/ASR/2019[2014-15]Status: Disposed22/5/2023AY 2014-15
SHRI SAMREEN SHAFI,SRINAGAR vs INCOME TAX OFFICER WARD-1, SRINAGAR
ITA 67/ASR/2023[2017-18]Status: Disposed18/5/2023AY 2017-18
SMT RANI DEVI,BATHINDA vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, AMRITSAR
ITA 70/ASR/2022[2017-18]Status: Disposed18/5/2023AY 2017-18
SHRI ABDUL HAMID KHAN,SRINAGAR vs INCOME TAX OFFICER WARD-1, SRINAGAR
ITA 200/ASR/2022[2016-17]Status: Disposed18/5/2023AY 2016-17
NATIONAL COUNCIL FOR URBAN AND RURAL DEV SOCIETY,JAMMU vs INCOE TAX OFFICER WARD- ( EXEMPTIONS), JAMMU
ITA 90/ASR/2023[2017-18]Status: Disposed17/5/2023AY 2017-18
M/S. IQBAL MEMORIAL TRUST,SRINAGAR vs INCOME TAX OFFICER ( TDS), SRINAGAR
ITA 68/ASR/2023[2013-14]Status: Disposed17/5/2023AY 2013-14
