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ITAT Amritsar Bench

3,234 judgments

LATE. SH. GURMAIL. SINGH. S/O. SH. LAL SINGH,SRI MUKATSAR vs DY.COMMISSIONER OF INCOME TAX CIRCLE -II, BATHINDA

ITA 58/ASR/2019[2013-14]Status: Disposed25/5/2023AY 2013-14

LATE. SH. GURMAIL SINGH.S/O. LATE SH. LAL SINGH,SRI MUKTSAR vs DY. COMMISSIONER OF INCOME TAX CIRCLE -II, BATHINDA

ITA 57/ASR/2019[2012-13]Status: Disposed25/5/2023AY 2012-13

LATE. SH. GURMAIL. SINGH S/O. SH. LAL SINGH,SHRI MUKAT SAR vs DY. COMMISSIONER OF 9INCOME TAX. CIRCLE -II, BATHINDA

ITA 56/ASR/2019[2011-12]Status: Disposed25/5/2023AY 2011-12

LATE. SH. GUMAIL SINGH . S/O. SH. LAL SINGH,MUKTSAR vs DY. COMMISSIONER OF INCOME TAX CIRCLE -II, BATHINDA

ITA 55/ASR/2019[2010-11]Status: Disposed25/5/2023AY 2010-11

SHRI RAJESH TIWARI,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-II, JALANDHAR

ITA 85/ASR/2022[2013-14]Status: Disposed24/5/2023AY 2013-14

SHRI RAJESH TIWARI,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-II, JALANDHAR

ITA 83/ASR/2022[2011-12]Status: Disposed24/5/2023AY 2011-12

SHRI RAJESH TIWARI,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-II, JALANDHAR

ITA 82/ASR/2022[2010-11]Status: Disposed24/5/2023AY 2010-11

SHR RAJESH TIWARI,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-II, JALANDHAR

ITA 81/ASR/2022[2009-10]Status: Disposed24/5/2023AY 2009-10

SHRI KALU MAL SHORIMAL NATHUMAL RANGWALA PRIVATE FAIMLY DHARAMNATH TRUST,AMRITSAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH

ITA 229/ASR/2022[2023-24]Status: Disposed24/5/2023AY 2023-24

SHRI ADARSH KUMAR NAGPAL,ABOHAR vs INCOME TAX OFFICER WARD-2 (3), ABOHAR

ITA 147/ASR/2022[2017-18]Status: Disposed24/5/2023AY 2017-18

SHRI RAJAN BATRA,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-II, JALANDHAR

ITA 143/ASR/2022[2013-14]Status: Disposed24/5/2023AY 2013-14

SHRI RAJAN BATRA,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-II, JALANDHAR

ITA 141/ASR/2022[2011-12]Status: Disposed24/5/2023AY 2011-12

SHRI RAJAN BATRA,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-II, JALANDHAR

ITA 140/ASR/2022[2010-11]Status: Disposed24/5/2023AY 2010-11

SHRI ARUN NARULA,FEROZEPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR

ITA 14/ASR/2022[2014-15]Status: Disposed24/5/2023AY 2014-15

SHRI RAJAN BATRA,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-II, JALANDHAR

ITA 139/ASR/2022[2009-10]Status: Disposed24/5/2023AY 2009-10

SHRI RAJAN BATRA,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENRAL CIRCLE-II, JALANDHAR

ITA 138/ASR/2022[2008-09]Status: Disposed24/5/2023AY 2008-09

SHRI RJAN BATRA,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-II, JALANDHAR

ITA 137/ASR/2022[2007-08]Status: Disposed24/5/2023AY 2007-08

SHRI ARUN NARULA,FEROZEPUR vs ASSISTANT COMMISSIONER OFD INCOME TAX CENTRAL CIRCLE, AMRITSAR

ITA 13/ASR/2022[2013-14]Status: Disposed24/5/2023AY 2013-14

SHRI ARUN NARULA,FROZEPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR

ITA 12/ASR/2022[2012-13]Status: Disposed24/5/2023AY 2012-13

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR vs SHRI RAJAN BATRA, JALANDHAR

ITA 113/ASR/2022[2013-14]Status: Disposed24/5/2023AY 2013-14