← All Benches
ITAT Amritsar Bench
3,234 judgments
THE ASSTT. COMMISSIONER OF INCOME TAX, JALANDHAR vs M/S BROADWAY OVERSEAS LTD., JALANDHAR
ITA 47/ASR/2016[2009-10]Status: Disposed30/5/2023AY 2009-10
THE ASSTT. COMMISSIONER OF INCOME TAX, JALANDHAR vs M/S BROADWAY OVERSEAS LTD., JALANDHAR
ITA 46/ASR/2016[2007-08]Status: Disposed30/5/2023AY 2007-08
THE ASSTT. COMMISSIONER OF INCOME TAX, JALANDHAR vs M/S BROADWAYS OVERSEAS LTD, JALANDHAR
ITA 345/ASR/2016[2012-13]Status: Disposed30/5/2023AY 2012-13
THE ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR vs M/S BROADWAYS OVERSEAS LTD, JALANDHAR
ITA 477/ASR/2015[2008-09]Status: Disposed30/5/2023AY 2008-09
SAFINDIA CHARITABLE TRUST,LUDHIANA vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 82/ASR/2023[2022-23]Status: Disposed29/5/2023AY 2022-23
SHRI MOHAMMAD MAQBOOL SOFI,BUDGAM vs INCOME TAX OFFICER WARD-2, SRINAGAR
ITA 74/ASR/2023[2017-18]Status: Disposed29/5/2023AY 2017-18
SMT. SATVIR KAUR W/O SH. SHINDER SINGH,FEROZEPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, AMRITSAR
ITA 102/ASR/2022[2011-12]Status: Disposed29/5/2023AY 2011-12
M/S. IN CONSTRUCTIONS PRIVATE LIMITED,JAMMU vs INCOME TAX OFFICER WARD- 1 (2), JAMMU
ITA 88/ASR/2023[2016-17]Status: Disposed26/5/2023AY 2016-17
M/S GENERAL FRUIT TRADERS,JAMMU vs INCOME TAX OFFICER WARD-1 (1), JAMMU
ITA 7/ASR/2023[2017-18]Status: Disposed26/5/2023AY 2017-18
SHRI HIRA LAL KADLABJU,GHAZIABAD vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE -1, JAMMU
ITA 28/ASR/2023[2001-02]Status: Disposed26/5/2023AY 2001-02
SH. ANISH BHAN,JAMMU vs THE INCOME-TAX OFFICER, JAMMU
ITA 193/ASR/2014[2001-02]Status: Disposed26/5/2023AY 2001-02
MS/. S B M GOLD,JALANDHAR vs INCOME TAX OFFICER WARD- 1 ( 4), JALANDHAR
ITA 89/ASR/2023[2017-18]Status: Disposed25/5/2023AY 2017-18
M/S SURESH KUMAR,KATHUA vs INCOME TAX OFFICER, KATHUA
ITA 50/ASR/2023[2017-18]Status: Disposed25/5/2023AY 2017-18
SAREEN BALAJI CHARITABLE TRUST,LUDHIANA vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 56/ASR/2021[2021-22]Status: Disposed25/5/2023AY 2021-22
SH. ARASHPREET SINGH. S/O.LATE.SH. GURMAIL SINGH,MUKTSAR vs DY. COMMISSIONER OF INCOME TAX .CIRCLE-II, BATHINDA
ITA 64/ASR/2019[2014-15]Status: Disposed25/5/2023AY 2014-15
SH. ARASHPREET SINGH S/O. LATE SH. GURMAIL SINGH,MUKTSAR vs DY. COMMISSIONER OF INCOME TAX CIRCLE-II, BATHINDA
ITA 63/ASR/2019[2013-14]Status: Disposed25/5/2023AY 2013-14
SH. ARASHPREET SINGH S/O. LATE SH. GURMAIL SINGH,MUKTSAR vs DY. COMMISSIONER OF INCOME TAX CERCLE- II, BATHINDA
ITA 62/ASR/2019[2012-13]Status: Disposed25/5/2023AY 2012-13
SH. ARSPREET SINGH . S/O. LATE. SH. GURMAIL SINGH,MUKTSAR vs DY. COMMISSIONER OF INCOME TAX CIRCLE .II, BATHINDA
ITA 61/ASR/2019[2011-12]Status: Disposed25/5/2023AY 2011-12
SH. ARASHPREET SINGH S/O LATE SH. GURMAIL SINGH,SHRI MUKATSAR vs DY. COMMISSIONER OF INCOME TAX CIRCLE-II, BATHINDA
ITA 60/ASR/2019[2010-11]Status: Disposed25/5/2023AY 2010-11
LATE. SH. GURMAIL SINGH S/O. SH. LAL SINGH,SRI MUKATSAR vs DY.COMMISSIONER OF INCOME TAX CIRCLE -II, BATHINDA
ITA 59/ASR/2019[2014-15]Status: Disposed25/5/2023AY 2014-15
