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ITAT Amritsar Bench
3,234 judgments
SH. SAMEER AZAD PROP.,SRINAGAR vs INCOME TAX OFFICER WARD-3, SRINAGAR
ITA 114/ASR/2019[2012-13]Status: Disposed7/6/2023AY 2012-13
SHRI SAMEER AZAD SULTAN,SRINAGAR vs INCOME TAX OFFICER, WARD-3RD, KASHMIR
ITA 250/ASR/2018[2007-08]Status: Disposed7/6/2023AY 2007-08
DR. S A RASHID,KASHMIR vs THE ASSESSING OFFICER, KASHMIR
ITA 632/ASR/2015[2002-03]Status: Disposed7/6/2023AY 2002-03
DAWN COTTAGE EMPORIUM,SRINAGAR vs THE DY COMMISSIONER OF INCOME TAX, SRINAGAR
ITA 328/ASR/2015[2010-11]Status: Disposed7/6/2023AY 2010-11
SHRI KULDIP SINGH S/O SHRI PARKASH SINGH,SAHEED BHAGAT SINGH NAGAR vs INCOME TAX OFFICER, NAWANSHAHAR
ITA 374/ASR/2019[2010-11]Status: Disposed6/6/2023AY 2010-11
DHILLON AND SIMRAN LIVER FIBRO SCAN CENTRE,AMRITSAR vs INCOME TAX OFFICER ( TDS)-1, AMRITSAR
ITA 92/ASR/2023[2019-20]Status: Disposed30/5/2023AY 2019-20
THE NAKODAR PRIMARY COOPERATIVE AGRICULTURE DEVELOPMENT BANK LIMITED,JALANDHAR vs INCOME TAX OFFICER WARD, NAKODAR
ITA 63/ASR/2023[2019-20]Status: Disposed30/5/2023AY 2019-20
SHRI JASWINDER SINGH,TARN TARAN vs INCOME TAX OFFICER WARD-1 (2), AMRITSAR
ITA 56/ASR/2023[2011-12]Status: Disposed30/5/2023AY 2011-12
SHRI SANTOKH SINGH,AMRITSAR vs INCOME TAX OFFICER WARD - 2 (1), AMRITSAR
ITA 34/ASR/2023[2015-16]Status: Disposed30/5/2023AY 2015-16
SHRI SANTOKH SINGH,AMRITSAR vs INCOME TAX OFFICER WARD- 2 (1), AMRITSAR
ITA 33/ASR/2023[2015-16]Status: Disposed30/5/2023AY 2015-16
SHRI SANTOKH SINGH,AMRITSAR vs INCOME TAX OFFICER WARD - 2 (1), AMRITSAR
ITA 32/ASR/2023[2014-15]Status: Disposed30/5/2023AY 2014-15
SHRI SANTOKH SINGH,AMRITSAR vs INCOME TAX OFFICER WARD -2 (1), AMRITSAR
ITA 31/ASR/2023[2014-15]Status: Disposed30/5/2023AY 2014-15
SHRI KUNAL GARG,BATHINDA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BATHINDA
ITA 12/ASR/2023[2013-14]Status: Disposed30/5/2023AY 2013-14
SH. AMITESHWAR SINGH SIDHU,MOGA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BATHINDA
ITA 167/ASR/2022[2017-2018]Status: Disposed30/5/2023AY 2017-2018
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3, FEROZEPUR vs MEASAGE SUKHBIR AGRO ENERGY LIMITED, FEROZEPUR
ITA 406/ASR/2019[2014-15]Status: Disposed30/5/2023AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE - 3, FEROZEPUR vs MEASAGE SUKHBIR AGRO ENERGY LIMITED, FEROZEPUR
ITA 405/ASR/2019[2014-15]Status: Disposed30/5/2023AY 2014-15
SH. GHULAM NABI MARAZI,SRINAGAR vs INCOME TAX OFFICER WARD-3(5), BARAMULLA
ITA 190/ASR/2019[2014-15]Status: Disposed30/5/2023AY 2014-15
BRODAWAYS OVERSEAS LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, JALANDHAR
ITA 123/ASR/2018[2013-14]Status: Disposed30/5/2023AY 2013-14
THE ASSTT. COMMISSIONER OF INCOME TAX, JALANDHAR vs M/S BROADWAY OVERSEAS LTD., JALANDHAR
ITA 49/ASR/2016[2011-12]Status: Disposed30/5/2023AY 2011-12
THE ASSTT. COMMISSIONER OF INCOME TAX, JALANDHAR vs M/S BROADWAY OVERSEAS LTD., JALANDHAR
ITA 48/ASR/2016[2010-11]Status: Disposed30/5/2023AY 2010-11
