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ITAT Amritsar Bench
3,234 judgments
MEASAGE SAT KARTAR SOLVEX PRIVATE LIMITED,FEROZEPUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
ITA 24/ASR/2020[2010-11]Status: Disposed9/6/2023AY 2010-11
MEASAGE G. H AGRO PRODUCTS PRIVATE LIMITED,AMRITSAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
ITA 23/ASR/2020[2009-10]Status: Disposed9/6/2023AY 2009-10
MEASAGE G. H AGRO PRODUCTS PRIVATE LIMITED,AMRITSAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
ITA 22/ASR/2020[2008-09]Status: Disposed9/6/2023AY 2008-09
MEASAGE G.H AGRO PRIVATE LIMITED,AMRITSAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
ITA 21/ASR/2020[2014-15]Status: Disposed9/6/2023AY 2014-15
MEASAGE.G H AGRO PRODUCTS PRIVATE LIMITED,AMRITSAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
ITA 20/ASR/2020[2013-14]Status: Disposed9/6/2023AY 2013-14
MEASAGE G H AGRO PRODUCTS PRIVATE LIMITED,AMRITSAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
ITA 19/ASR/2020[2012-13]Status: Disposed9/6/2023AY 2012-13
MEASEG G.H AGRO PRODUCTS PRIVATE LIMITED,AMRITSAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
ITA 18/ASR/2020[2011-12]Status: Disposed9/6/2023AY 2011-12
MEASAGE G.H AGRO PRODUCTS PRIVATE LIMITED,AMRITSAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
ITA 17/ASR/2020[2010-11]Status: Disposed9/6/2023AY 2010-11
MEASAGE SAT KARTAR SOLVEX PRIVATE LIMITED,FEROZEPUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
ITA 16/ASR/2020[2001-12]Status: Disposed9/6/2023AY 2001-12
M/S G.G. CONTINENTAL TRADERS PRIVATE LIMITED,BATHINDA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BATHINDA
ITA 99/ASR/2022[2017-18]Status: Disposed8/6/2023AY 2017-18
M/S G.G. CONTINENTAL TRADERS PRIVATE LIMITED,BATHINDA vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, AMRITSAR
ITA 98/ASR/2022[2015-16]Status: Disposed8/6/2023AY 2015-16
M/S G.G CONTINENTAL TRADERS PRIVATE LIMITED,BATHINDA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BATHINDA
ITA 97/ASR/2022[2015-16]Status: Disposed8/6/2023AY 2015-16
ITFAQ EDUCATIONAL TRUST,BARAMULA vs INCOME TAX OFFICER ( EXEMPTIONS), JAMMU
ITA 98/ASR/2023[2018-19]Status: Disposed7/6/2023AY 2018-19
SHRI NASIR AHMED RANGSHU,ANANTNAG vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, SRINAGAR
ITA 73/ASR/2023[2020-21]Status: Disposed7/6/2023AY 2020-21
SHRI JASPREERT SINGH S/O SHRI SURJIT SINGH,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR
ITA 58/ASR/2023[2012-13]Status: Disposed7/6/2023AY 2012-13
SMT KANTA RANI W/O SHRI MADAN LAL,SHAHKOT vs JOINT COMMISSIONER OF INCOME TAX CENTRAL RANGE, JALANDHAR
ITA 38/ASR/2023[2013-14]Status: Disposed7/6/2023AY 2013-14
SHRI RAJ KUMAR SETHI,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE, SRINAGAR
ITA 174/ASR/2022[2017-2018]Status: Disposed7/6/2023AY 2017-2018
SHRI GAGANDEEP GARG. PROP,BATHINDA vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, AMRITSAR
ITA 39/ASR/2021[2015-16]Status: Disposed7/6/2023AY 2015-16
SHRI HARI CHAND,PHILLAUR vs INCOME TAX OFFICER WARD- 2, PHAGWARA
ITA 722/ASR/2019[2011-12]Status: Disposed7/6/2023AY 2011-12
SHRI RAM DAS,NAWANSHAHAR vs INCOME TAX OFFICER, NAWANSHAHAR
ITA 550/ASR/2019[2011-12]Status: Disposed7/6/2023AY 2011-12