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ITAT Amritsar Bench

3,236 judgments

NATIONAL COUNCIL FOR URBAN AND RURAL DEV SOCIETY,JAMMU vs INCOE TAX OFFICER WARD- ( EXEMPTIONS), JAMMU

ITA 90/ASR/2023[2017-18]Status: Disposed17/5/2023AY 2017-18

M/S. IQBAL MEMORIAL TRUST,SRINAGAR vs INCOME TAX OFFICER ( TDS), SRINAGAR

ITA 68/ASR/2023[2013-14]Status: Disposed17/5/2023AY 2013-14

SHRI RAMAN GUPTA,JAMMU vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JAMMU

ITA 213/ASR/2022[2019-20]Status: Disposed17/5/2023AY 2019-20

S.M.D.R.S.D COLLEGIATE SENIOR SECONDARY SCHOOL ( RUN),PATHANKOT vs COMMISSIONER OF INCOME T6AX ( EXEMPTIONS), CHANDIGARH

ITA 136/ASR/2020[2020-21]Status: Disposed17/5/2023AY 2020-21

S.M.D.R.S.D COLLAGE OF EDUCATION( RUN),PATHANKOT vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH

ITA 135/ASR/2020[2020-21]Status: Disposed17/5/2023AY 2020-21

SHRI NIRVAIR SINGH,AMRITSAR vs INCOME TAX OFFICER WARD- 4 (3), AMRITSAR

ITA 719/ASR/2019[2011-12]Status: Disposed17/5/2023AY 2011-12

SHRI ASHOK KUMAR NARULA,FEROZEPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR

ITA 9/ASR/2022[2013-14]Status: Disposed15/5/2023AY 2013-14

SHRI ASHOK KUMAR NARULA,FEROZEPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE, AMRITSAR

ITA 8/ASR/2022[2012-13]Status: Disposed15/5/2023AY 2012-13

SHRI NITIN SEHGAL,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3, JALANDHAR

ITA 7/ASR/2022[2017-18]Status: Disposed15/5/2023AY 2017-18

M/S. JOVE ENTERPRISES PRIVATE LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR

ITA 265/ASR/2022[2017-18]Status: Disposed15/5/2023AY 2017-18

SHRI RAVI NARULA,FEROZEPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR

ITA 11/ASR/2022[2013-14]Status: Disposed15/5/2023AY 2013-14

SHRI RAVI NARULA,FEROZEPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR

ITA 10/ASR/2022[2012-13]Status: Disposed15/5/2023AY 2012-13

THE GURU GOVIND SINGH EDUCATIONAL SOCIETY,MOGA vs THE INCOME TAX OFFICER, MOGA

ITA 344/ASR/2016[2010-11]Status: Disposed15/5/2023AY 2010-11

SHRI. VINAY AGGARWAL,JALANDHAR vs INCOME TAX OFFICER WARD-2, KAPURTHALA

ITA 86/ASR/2023[2017-2018]Status: Disposed12/5/2023AY 2017-2018

M/S TORRENT ROOFING SYSTEM,HOSHIARPUR vs INCOME TAX OFFICER WARD-4, HOSHIARPUR

ITA 84/ASR/2023[2014-15]Status: Disposed12/5/2023AY 2014-15

SHRI HARBANS LAL SHARMA,KATHUA vs INCOME TAX OFFICER WARD- 1 ( 4 ), KATHUA

ITA 69/ASR/2023[2012-13]Status: Disposed12/5/2023AY 2012-13

SMT. KRISHNA DEVI EDUCATIONAL CHARITABLE SOCIETY,HOSHIARPUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR

ITA 6/ASR/2023[2010-11]Status: Disposed12/5/2023AY 2010-11

SMT KRISHNA DEVI EDUCATIONAL CHARITABLE SOCIETY,HOSHIARPUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR

ITA 5/ASR/2023[2009-10]Status: Disposed12/5/2023AY 2009-10

TARSEM KAUR TANDA,SBS NAGAR vs INCOME TAX OFFICER, NAWANSHAHR

ITA 45/ASR/2023[2017-18]Status: Disposed12/5/2023AY 2017-18

TARSEM KAUR TANDA,SBS NAGAR vs INCOME TAX OFFICER, NAWANSHAHR

ITA 44/ASR/2023[2016-17]Status: Disposed12/5/2023AY 2016-17