ITAT Amritsar Bench
3,234 judgments
THE LOHIA TRUCK OPERATOR UNION,JALANDHAR vs ITO WARD NAKODAR, NAKODAR
SH. UDAYAN DAS GUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
SHRI SANJU GUPTA ,JAMMU vs INCOME TAX OFFICER WARD-1(1), JAMMU
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
ACIT, JAMMU vs DEVELOPMENT BANK LTD. J AND K STATE COOPERATIVE AGRICULTURE AND RURAL , JAMMU
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
ACIT, JAMMU vs DEVELOPMENT BANK LTD. J AND K STATE COOPERATIVE AGRICULTURE AND RURAL , JAMMU
FIYAZ AHMAD KHAWAJA ,BANDIPOR vs INCOME TAX OFFICER , BARAMULLA
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
SHRI ROHTASH MONGA,FEROZEPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE, FEROZEPUR
the ld. first appellate authority and the ld. first appellate authority has dismissed the appeal by discussing and stating the provisions of section 271D of the Act. It is seen from the appellate order dated 16.08.2023 that at the very first paragraph of the appellate order, the ld. CIT(A) has stated as follows:
VOLUNTRY MEDICARE SOCIETY ,SRINAGAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
SH. UDAYAN DAS GUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
NAMDHARI SIKH SANGAT,BHAINI ALA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
SH. UDAYAN DAS GUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
THE PURMANDAL UTTERBAHINI TIRATH SEVA NIWAS,JAMMU vs CIT EXEMPTIONS, CHANDIGARH
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
THE MARULA COOP M/P A/S SOCIETY LTD,VPO MARULA vs ITO WARD 4, MALL ROAD
SH. UDAYAN DAS GUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
THE MARULA COOP M/P A/S SOCIETY LTD,VPO MARULA vs ITO WARD 4 HOSHIARPUR, INCOME TAX OFFICE, MALL ROAD
SH. UDAYAN DAS GUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
SHRI VAKEEL SINGH S/O.SH.CHHOTA SINGH,MANSA vs INCOME TAX OFFICER WARD-1(4), MANSA
NAZIA DAR ,SRINAGAR vs INCOME TAX OFFICER WARD , KATRA
or at the time of hearing of appeal.”
BRAHMAN MAHAMANDAL KASHMIR,JAMMU vs CIT(E), CHANDIGARH, CHANDIGARH
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
BRAHMAN MAHAMANDAL KASHMIR,JAMMU vs CIT(E), CHANDIGARH, CHANDIGARH
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
ALL J&K SCHEDULED CASTES WELFARE ASSOCIATION,JAMMU AND KASHMIR vs CIT(E), CHANDIGARH, CHANDIGARH
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
ALL J&K SCHEDULED CASTES WELFARE ASSOCIATION,JAMMU AND KASHMIR vs CIT(E), CHANDIGARH, CHANDIGARH
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
SAMRO BAI,VILLAGE GANJUANA, FAZILKA vs THE INCOME TAX OFFICER, WARD-2(3), ABOHAR, ABOHAR
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
RIMMI MARWAHA,BATALA vs INCOME TAX OFFICER, BATALA
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
HELPFUL NGO WELFARE SOCIETY,LUDHIANA vs INCOME TAX OFFICER WARD( EXEMPTIONS), JALANDHAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
