ITAT Amritsar Bench
3,234 judgments
CHARTERED ACCOUNTANT ASSOCIATION ,JALANDHAR vs INCOME TAX OFFICER, WARD-4(2), JALANDHAR
SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)
GST AND TAXATION BAR,JALANDHAR vs INCOME TAX OFFICER, WARD-1(1), JALANDHAR
SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)
THAKUR FITNESS WORLD PRIVATE LIMITED,PHILLAUR, JALANDHAR vs JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE - JALANDHAR
SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)
SHRI SIMERDEEP SINGH,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR
SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)
SHRI TARA CHAND S/O SHRI GOURI SHANKER ,KATHUA vs INCOME TAX OFFICER WARD, KATHUA
SH. UDAYAN DAS GUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
HARDIK BHARTI,JALANDHAR vs ITO WARD 4(3) , JALANDHAR
the first appellate authority.
PARMINDER SINGH,AMRITSAR vs INCOME TAX OFFICER WARD 2(2) AMRITSAR, AMRITSAR
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
SHRI UMAR KABIR,SRINAGAR vs INCOME TAX OFFICER WARD-3, SRINAGAR
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
AL- ANSAR CHARITABLE TRUST ,SRI NAGAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
MAHASHAKTI FINANCIERS LIMITED,AMAN TOWER, NATIONAL HIGHWAY vs ITO WARD 1(2), JAMMU, AAYKAR BHAWAN, RAIL HEADCOMPLEX, PANAMA CHOWK, JAMMU
the Tribunal, the ld. AR at the very onset pointed out to page no. 3 of the appellate order and submitted that as evident from the contents of the order, it is seen that notices has been issued by the ld. CIT(A) on ten different occasions, but none of the notices has been issued in the e-mail id provided in Form No.
GEETA CHADHA,LUDHIANA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRE CIRCLE-1, JALANDHAR
SH. UDAYAN DAS GUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
SUMESH CHADHA,LUDHIANA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRE CIRCLE-1, JALANDHAR
SH. UDAYAN DAS GUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
NAMDHARI SPORTS ACADEMY,NAWANSHAHAR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
SHRI ARJUN AMLA,SRINAGAR vs INCOME TAX OFFICER WARD-1, SRINAGAR
SH. UDAYAN DAS GUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
SHRI AJAZ AHMAD KUCHAI,SRI NAGAR vs INCOME TAX OFFICER WARD, UDHAMPUR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
SANKALP WELFARE SOCIETY,SCO vs CIT EXEMPTIONS, CHANDIGARH
hearing of appeal.”
SANKALP WELFARE SOCIETY,SCO vs CIT EXEMPTIONS, CHANDIGARH
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL CIRCLE), JAMMU vs ANITA KAPAHI, JAMMU
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
LAKHVIR SINGH 810, VPO MALLAH TEHSIL JAGRAON DISTRICT LUDHIANA,PUNJAB vs THE ASSESSMENT UNIT NFAC DELHI JAO INCOME TAX OFFICER WARD-1, MOGA, PUNJAB
the appeal is finally heard or disposed off.”
NIVEDITA BAKSHI,JAMMU vs INCOME TAX OFFICER WARD-1(1), JAMMU
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
