ITAT Agra Bench
2,282 judgments
MALTI DEVI,ETAWAH vs ASSESSING OFFICER 2 (2)(5) ETAWAH, ETAWAH
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
LATA DEVI MAHESHWARI,GUNA vs INCOME TAX OFFICER, GUNA, GUNA
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
JYOTI GUPTA,AGRA vs INCOME TAX OFFICER 2(1)(1) AGRA, AGRA
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ANKUR KABRA,AGRA vs JURISDICTIONAL ASSESSING OFFICER, CIRCLE 2(1)(1), AGRA, AGRA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
VISHNU PRAKASH RAWAT,GULMOHAR ENCLAVE, SHAMSHABAD ROAD AGRA vs ITO WARD 1(1)(2), AGRA, AAYEKAR BHAWAN SANJAY PALACE, AGRA
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DILSHAD MOHAMMAD KURRESHI,MORENA vs ITO WARD 1, MORENA
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RAMSHREE,ETAWAH vs E-ASSESSING OFFICER, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
GAURAV KUMAR,AGRA vs ITO,WARD 1(1)(1), AGRA
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
NEETU SHARMA LEGAL HEIR OF MANISH SHARMA,AGRA vs INCOME TAX OFFICER, WARD-2(1)(2), AGRA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
THE CENTRAL HOMOEOPATHIC AND BIOCHEMIC ASSOCIATION,GWALIOR vs INCOME TAX OFFICER 1(2) GWALIOR, GWALIOR
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SRI ZAHEER SALIMUUDDIN,BULANDSHAHAR vs ITO WARD-1(4), ALIGARH
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
POORAN CHAND BANSAL,GWALIOR vs THE INCOME TAX OFFICER - 2(3), GWALIOR
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SMT. PANKAJ KUMARI ,ALIGARH vs ITO WARD -4(1)(3), ALIGARH
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
NITESH GOYAL,SHIVPURI vs INCOME TAX OFFICER, SHIVPURI
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
PRADEEP KUMAR GUPTA,MORENA vs ITO, MORENA
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RAJANI SAHU,GWALIOR vs INCOME-TAX OFFICER, ASHOK NAGAR, GWALIOR
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SRI KRISHNA ENTERPRISES,ETAH vs ITO WARD 4(3)(2), ETAH
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DINESH,AGRA vs AO, NFAC, AGRA
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MITHLA YADAV L/H OF LATE GYAN SINGH YADAV,GWALIOR vs ITO 3(1), GWALIOR
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
P. RAMNATH SHARMA SHIKSHA SWASTHYA AVAM SAMAJ KALAYAN SAMITI,TIKAMGARH vs INCOME TAX OFFICER EXEMPTION WARD , GWALIOR,
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
