ITAT Agra Bench
2,282 judgments
SH. SRIDHAR PANDEY,AURAIYA vs A.C.I.T.-2, AGRA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SH. SRIDHAR PANDEY,AURAIYA vs A.C.I.T.-2, AGRA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
LAXMI NARAYAN,AGRA vs ITO, WARD 2(1)(2), AGRA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
MANJU JAIN,SHIVPURI vs ITO SHIVPURI, SHIVPURI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RATAN BEHARI AGARWAL,HATHRAS vs ACIT 4(3)(1), ETAH
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SEEMA YADAV,GWALIOR vs ITO WARD 3(2), GWALIOR
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MANISH KUMAR VERMA ,GWALIOR vs ITO1(1), GWALIOR
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MANIRAM SHARMA,GWALIOR vs ITO WARD 3(2), GWALIOR
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DILEEP YADAV,ETAWAH vs INCOME TAX OFFICER WARD 2(2)(5), ETAWAH
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
VIKRANT YADAV,ETAWAH vs INCOME TAX OFFICER, WARD 2(2)(5), ETAWAH, ETAWAH
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ANJALI SHARMA,AGRA vs ITO WARD 2(1)(1), AGRA
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
BRIJWASI REAL ESTATE,MATHURA vs INCOME TAX OFFICER 1(3)(1), MATHURA
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
NASEEM ISHRAT,JHANSI vs ITO.WARD 2(3)(5), JHANSI,UP
AKHILESH SINGH,VIVEKANAND COLONY,NEAR DACK vs ITO SHIVPURI, ASHOK NAGAR
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ZEENAT PARWEEN,FIROZABAD vs PCIT-ITO FZD, FIROZABAD
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
BHANU PRAKASH BHARGAVA,DATIA vs INCOME TAX OFFICER WARD 1(3), GWALIOR
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEVESH BIDUA,GWALIOR vs INCOME-TAX OFFICER - 3(1), GWALIOR, GWALIOR
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SHREE BADSHAH YADAV CHARITABLE TRUST,MAINPURI vs INCOME TAX OFFICER, WARD-4(2)(5), MAINPURI
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SURENDRA KUMAR SHARMA,GWALIOR vs COMMISSIONER, DELHI
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RAMESHWAR DAYAL SHARMA,AMBAH vs ITO-1, MORENA, MORENA
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)