ITAT Agra Bench
2,282 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AGRA vs VINAH BANSAL, AGRA
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ABDUL RAHMAN,SHADORA vs ITO-ASHOKNAGAR, ASHOKNAGAR
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
S G COMMERCIAL,JHANSI vs JOINT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KANPUR
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM 1. आयकरअपीलसं./ ITA No.364/Agr/2024 (िनधारणवष / Assessment Year: 2015-16) & 2. आयकरअपीलसं./ ITA No.365/Agr/2024 (िनधारणवष / Assessment Year: 2016-17) & 3. आयकरअपीलसं./ ITA No.368/Agr/2024 (िनधारणवष / Assessment Year: 2017-18) & 4. आयकरअपीलसं./ ITA No.370/Agr/2024 (िनधारणवष / Assessment Year: 2018-19; SMC Bench) & 5. आयकरअपीलसं./ ITA No.366/Agr/2024 (िनधारणवष / Assessment Year: 2016-17) & 6. आयकरअपीलसं./ ITA No.3
S G COMMERCIAL,JHANSI vs ASSISTANT COMMISSIONER OF INCOME, AGRA
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM 1. आयकरअपीलसं./ ITA No.364/Agr/2024 (िनधारणवष / Assessment Year: 2015-16) & 2. आयकरअपीलसं./ ITA No.365/Agr/2024 (िनधारणवष / Assessment Year: 2016-17) & 3. आयकरअपीलसं./ ITA No.368/Agr/2024 (िनधारणवष / Assessment Year: 2017-18) & 4. आयकरअपीलसं./ ITA No.370/Agr/2024 (िनधारणवष / Assessment Year: 2018-19; SMC Bench) & 5. आयकरअपीलसं./ ITA No.366/Agr/2024 (िनधारणवष / Assessment Year: 2016-17) & 6. आयकरअपीलसं./ ITA No.3
S G COMMERCIAL,JHANSI vs JOINT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KANPUR
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM 1. आयकरअपीलसं./ ITA No.364/Agr/2024 (िनधारणवष / Assessment Year: 2015-16) & 2. आयकरअपीलसं./ ITA No.365/Agr/2024 (िनधारणवष / Assessment Year: 2016-17) & 3. आयकरअपीलसं./ ITA No.368/Agr/2024 (िनधारणवष / Assessment Year: 2017-18) & 4. आयकरअपीलसं./ ITA No.370/Agr/2024 (िनधारणवष / Assessment Year: 2018-19; SMC Bench) & 5. आयकरअपीलसं./ ITA No.366/Agr/2024 (िनधारणवष / Assessment Year: 2016-17) & 6. आयकरअपीलसं./ ITA No.3
S G COMMERCIAL,JHANSI vs ASSISTANT COMMISSIONER OF INCOME TAX, AGRA
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM 1. आयकरअपीलसं./ ITA No.364/Agr/2024 (िनधारणवष / Assessment Year: 2015-16) & 2. आयकरअपीलसं./ ITA No.365/Agr/2024 (िनधारणवष / Assessment Year: 2016-17) & 3. आयकरअपीलसं./ ITA No.368/Agr/2024 (िनधारणवष / Assessment Year: 2017-18) & 4. आयकरअपीलसं./ ITA No.370/Agr/2024 (िनधारणवष / Assessment Year: 2018-19; SMC Bench) & 5. आयकरअपीलसं./ ITA No.366/Agr/2024 (िनधारणवष / Assessment Year: 2016-17) & 6. आयकरअपीलसं./ ITA No.3
S G COMMERCIAL,JHANSI vs JOINT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KANPUR
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM 1. आयकरअपीलसं./ ITA No.364/Agr/2024 (िनधारणवष / Assessment Year: 2015-16) & 2. आयकरअपीलसं./ ITA No.365/Agr/2024 (िनधारणवष / Assessment Year: 2016-17) & 3. आयकरअपीलसं./ ITA No.368/Agr/2024 (िनधारणवष / Assessment Year: 2017-18) & 4. आयकरअपीलसं./ ITA No.370/Agr/2024 (िनधारणवष / Assessment Year: 2018-19; SMC Bench) & 5. आयकरअपीलसं./ ITA No.366/Agr/2024 (िनधारणवष / Assessment Year: 2016-17) & 6. आयकरअपीलसं./ ITA No.3
S G COMMERCIAL,JHANSI vs JOINT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KANPUR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
S G COMMERCIAL,JHANSI vs ASSISTANT COMMISSIONER OF INCOME TAX, AGRA
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM 1. आयकरअपीलसं./ ITA No.364/Agr/2024 (िनधारणवष / Assessment Year: 2015-16) & 2. आयकरअपीलसं./ ITA No.365/Agr/2024 (िनधारणवष / Assessment Year: 2016-17) & 3. आयकरअपीलसं./ ITA No.368/Agr/2024 (िनधारणवष / Assessment Year: 2017-18) & 4. आयकरअपीलसं./ ITA No.370/Agr/2024 (िनधारणवष / Assessment Year: 2018-19; SMC Bench) & 5. आयकरअपीलसं./ ITA No.366/Agr/2024 (िनधारणवष / Assessment Year: 2016-17) & 6. आयकरअपीलसं./ ITA No.3
S G COMMERCIAL,JHANSI vs ASSISTANT COMMISSIONER OF INCOME TAX, AGRA
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM 1. आयकरअपीलसं./ ITA No.364/Agr/2024 (िनधारणवष / Assessment Year: 2015-16) & 2. आयकरअपीलसं./ ITA No.365/Agr/2024 (िनधारणवष / Assessment Year: 2016-17) & 3. आयकरअपीलसं./ ITA No.368/Agr/2024 (िनधारणवष / Assessment Year: 2017-18) & 4. आयकरअपीलसं./ ITA No.370/Agr/2024 (िनधारणवष / Assessment Year: 2018-19; SMC Bench) & 5. आयकरअपीलसं./ ITA No.366/Agr/2024 (िनधारणवष / Assessment Year: 2016-17) & 6. आयकरअपीलसं./ ITA No.3
BHAGVAN DAS,DAULATHPUR vs ITO WARD 2(2)(1), FIROZABAD
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
POONAM SAXENA,ALIGARH vs ITO, WARD 4(1)(5), ALIGARH
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
NEERAJ CHAHAR,AGRA vs ITO 2(1)(3), AGRA
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
NEERAJ CHAHAR ,AGRA vs ITO 2(1)(3), AGRA
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SANJAY SHARMA,GWALIOR vs ITO 3(2), GWALIOR, AYAKER BHAVAN CITY CENTRE, GWALIOR
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SUKRANT YADAV,ETAWAH vs INCOME TAX OFFICER, WARD 2(2)(5), ETAWAH, ETAWAH
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RAVI SINGH,MORAR GWALIOR vs INCOME TAX OFFICER, GWALIOR
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RAM KISHOR VERMA,AGRA vs ITO,WARD 2(1)(2), AGRA
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SAURABH SAHU,JHANSI vs ASSESSMENT UNIT, JHANSI
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
PREETI AGRAWAL,VAIBHAV KUNJ DAYAL BAGH AGRA vs PRINCIPAL COMMISSIONER INCOME TAX , INCOME TAX AGRA
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)