ITAT Agra Bench
2,282 judgments
DY. COMMISSIONER OF INCOME TAX, AGRA vs MOHAMMAD ASHRAF QURESHI, AGRA
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ISHTIAQ AHMAD DULARE,ALIGARH vs ITO WARD 4(1)(3), ALIGARH
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
VINESH DHINGRA,GWALIOR vs ITO-2 (1), GWALIOR
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
M/S ABC ASSOCIATES ,SHIVPURI vs ITO, ASHOKNAGAR
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ANIL KUMAR GAUTAM,HATHRAS vs INCOME TAX OFFICER WARD-3(5), HATHRAS
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SHARAD SHUKLA,JHANSI vs ADDL-JCIT (A), DELHI
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
VIKAS TIWARI,GWALIOR vs ITO, WARD-3(1), GWALIOR
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SANJAY KUMAR ,MATHURA vs SUNIL SAXENA, MATHURA
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
VEETRAAG VANI TRUST REGSD, ,TIKAMGARH vs ITO, EXEMPTION WARD, , GWALIOR
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SHANKAR DEVELOPERS ,GWALIOR vs ITO WARD 1(3), GWALIOR
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
AKHLESH PANDEY,GWALIOR vs CIT , GWALIOR
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
NARENDRA KUMAR BANSAL,SHEOPUR vs ITO-2, MORENA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SHRI RAM SARAN MITTAL,AGRA vs PR CIT - 1, AGRA
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SH. JAGANNATH ,GWALIOR vs ITO WARD 1(3) , GWALIOR
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ALIGARH BANK EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LIMITED,ALIGARH vs J.A.O,W-4(1)(4),, ALIGARH
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SMT. SARITA JAIN SINGHAI,ASHOK NAGAR vs ITO, ASHOKNAGAR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
AL-HAMD AGRO FOOD PRODUCT PVT. LTD.,ALIGARH vs PCIT-1, AGRA
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RUKMANI DEVI JAIN,AGRA vs PR.CIT.-1, AGRA
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RUKMANI DEVI JAIN,AGRA vs PR.CIT-1, AGRA
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RAJISH KUMAR GUPTA,AGRA vs PR.CIT.-1, AGRA
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)