ITAT Agra Bench
2,282 judgments
OXFORD SIKSHA SAMITI ,BHOPAL vs ITO, EXEMPTION, GWALIOR
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
OXFORD SIKSHA SAMITI ,BHOPAL vs ITO, EXEMPTION, GWALIOR
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHAKUNTALA KHUSHIRAMANI,GWALIOR vs INCOME TAX OFFICER, WARD 2(1) GWALIOR, GWALIOR
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MUSTAKEEN AHAMAD,AGRA vs INCOME TAX OFFICER -2(1)(2), AGRA
MOHD YUNIS WARSI,AGRA vs ITO 1 (1) (1), AGRA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
BHARAT SINGH YADAV,ETAWAH vs ITO WARD 2(2)(5), ETAWAH
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SUMIT JAIN,AGRA vs INCOME TAX OFFICER- WARD(2)(1)(1), AGRA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PRAVEEN KUMAR KATIYAR,FARRUKHABAD vs ACIT, CIRCLE 4(2)(1), FARRUKHABAD, FARRUKHABAD
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PRAVEEN KUMAR MUKHIJA,AGRA vs ITO, WARD 2(1)(5), AGRA, AGRA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RAM DEVI,JHANSI vs ACIT CENTRAL CIRCLE , AGRA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHREE BAHAWALPUR SATSANG SANKIRTAN MANDAL,AGRA vs ITO (EXEMPTION), AGRA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHREE BAHAWALPUR SATSANG SANKIRTAN MANDAL,AGRA vs CIT(EXEMPTION), LUCKNOW
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SATYENDRA KUMAR SINGH,ETAWAH vs INCOME TAX OFFICER WARD 2(2)(5), ETAWAH
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SATYENDRA KUMAR SINGH,ETAWAH vs INCOME TAX OFFICER 2(2)(5) ETAWAH, ETAWAH
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RAMHET SINGH,GWALIOR vs INCOME TAX OFFICER 1(2) GWALIOR, GWALIOR
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SARMAN RAI,JHANSI vs INCOME TAX OFFICER, WARD - 2(3)(3), JHANSI, JHANSI
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
LIPI JAIN FAMILY TRUST,ASHOKNAGAR vs INCOME TAX OFFICER EXEMPTION WARD GWALIOR, GWALIOR
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
REFERENCE HELP FOUNDATION,AGRA vs CIT EXEMPTION LUCKNOW, LUCKNOW
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
REFERENCE HELP FOUNDATION,AGRA vs CIT EXEMPTION LUCKNOW, LUCKNOW
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RAKESH DUBEY,KATRA MOHOLLA OLD BUS STAND ASHOKNAGAR vs COMMISSIONER OF INCOME TAX APPEALS , NFAC DELHI
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
