ITAT Agra Bench
2,282 judgments
ANSHU GARG,MATHURA vs INCOME TAX OFICER 1(3)(1), MATHURA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
BRAJENDRA VIKRAM SINGH ,JALAUN vs ITO WARD 2(1)(5), ORAI
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHASHI KANT,MATHURA vs INCOME TAX OFFICER 1(3)(4) MATHURA, MATHURA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
INCOME TAX OFFICER-1, MORENA vs SHRI AGRASEN LOGISTICS, JOTAI ROAD, PORSA,
MAYA SIKSHAN PRASHIKSHAN SANSTHAN,MENDU ROAD HATHRAS vs INCOME TAX OFFICER, HATHRAS
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHREE RAMRAJA HOMES PVT.LTD,JHANSI vs DCIT,CIRCLE 2(1)(1), AGRA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ST MARKS SCHOOL SOCIETY,JHANSI vs DCIT(CPC), BENGULURU
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
INDIAN WOMEN IMPACT, JAIPUR,JAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
ACIT, AGRA vs AMIT AGARWAL, MATHURA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
ACIT , AGRA vs AMIT AGARWAL, MATHURA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
INDIAN WOMEN IMPACT, JAIPUR ,JAIPUR vs CIT (EXEMPTION), LUCKNOW, LUCKNOW
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
ALAUDDIN,AGRA vs ITO, WARD 1(1)(1), AGRA, AGRA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
GARIMA JAIN,AGRA vs ITO,WAED 2(1)(1), AGRA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
ANIL KUMAR KHATTRI,JHANSI vs INCOME TAX OFFICER, JHANSI
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
VIJAY KUMAR JAIN,JHANSI vs AO, JHANSI
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
TARUN KUMAR,VILLAGE KHIPOONA vs ITO2(1), GWL, AAYKAR BHAWAN
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
AARUSH JAIN FAMILY TRUST,ASHOKNAGAR vs INCOME TAX OFFICER EXEMPTION WARD GWALIOR, GWALIOR
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
AARUSH JAIN FAMILY TRUST,ASHOKNAGAR vs INCOME TAX OFFICER EXEMPTION WARD GWALIOR, GWALIOR
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MOHD. YUNUS WARSI,AGRA vs ITO 1(1)(1), AGRA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RAM BHAROSI LAL SHARMA,AGRA vs THE I.T.O. WARD 1(1)(2) AGRA, AGRA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)