ITAT Agra Bench
2,282 judgments
RAJAT GOEL (HUF),MATHURA vs INCOME TAX OFFICER, WARD- 1(3)(1), MATHURA, MATHURA
IN THE INCOME TAX APPELLATE TRIBUNAL AGRA BENCH 'SMC' AGRA (Through Physical/Virtual Hearing) BEFORE SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH, ACCOUNTANT MEMBER ITA No.240/Agr/2025 [Assessment Year: 2020-21] Rajat Goel (HUF), D-63-64, Radha Puram, Krishna Nagar, Mathura, Mathura, Uttar Pradesh-281004 PAN-AAMHR2848D Vs Income Tax Officer, Ward-1(3)(1), Mathura, Uttar Pradesh-281004 Appellant Respondent Appellant by Shri Anil Sehgal, Adv. Respondent by Shri Anil Kuma
SHUSHIL KUMAR GAUTAM,GABHANA ALIGARH vs ASSESSING OFFICER 4(1)(1), ALIGARH
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
KRISHNA BALRAM FOUNDATION ,MATHURA vs CIT EXEMPTION, LUCKNOW
KRISHNA BALRAM FOUNDATION,MATHURA vs CIT EXEMPTION, LUCKNOW
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
ANUPAM MITTAL,AGRA vs ITO WARD 2(1)(1), AGRA, AGRA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
MOHD TAUQEER,ALIGARH vs PCIT-1, AGRA, AGRA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
M/S CHATTA SUGAR CO. LTD,MATHURA vs A.C.I..T CIRCLE-3, MATHURA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SURESH CHANDRA SADH,NEW DELHI vs CIRCLE 4(1)(1),, ALIGARH
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
GOPAL,ALIGARH vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, AGRA, AGRA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SH RANJEET KUMAR SHARMA ,GWALIOR vs ITO 2(1), GWALIOR
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MOHD RIZWAN ANSARI,ALIGARH vs ITO WARD 4(1)(3), ALIGARH
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ACIT, CIRCLE-2(1)(1), AGRA vs ASHOK KUMAR AGARWAL, AGRA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ACIT, CIRCLE 2(1)(1), AGRA vs ASHOK KUMAR AGARWAL, AGRA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
VISHNU SONI,SHIVPURI vs ITO, ASHOKNAGAR
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SOURABH JAIN,GUNA vs INCOME TAX OFFICER GUNA, GUNA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SONU JAIN THROUGH LEGAL HEIR AND FATHER OF LATE SONU JAIN SHRI RAJENDRA JAIN ,GUNA vs INCOME TAX OFFICER GUNA, GUNA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RANJANA CHATURVEDI,MATHURA vs INCOME TAX OFFICER 1(3)(1), MATHURA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ABC PAPER PRODUCTS,AGRA vs INCOME TAX OFFICER 1(1)(1) AGRA, AGRA
RAJESH KUMAR GUPTA,SHIVPURI vs INCOME TAX OFFICER SHIVPURI, SHIVPURI
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SINGH CARRIERS,JHANSI vs WARD 2(3)(1), JHANSI
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
