ITAT Agra Bench
2,282 judgments
CHERRY JAIN FAMILY TRUST ,ASHOKNAGAR vs INCOME TAX OFFICER, CPC BENGALURU
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ANJNA GUPTA,GWALIOR vs INCOME TAX OFFICER, GWALIOR
IN THE INCOME TAX APPELLATE TRIBUNAL AGRA BENCH ‘SMC': AGRA BEFORE SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL, ACCOUNTANT MEMBER ITA No.173/AGR/2025 (ASSESSMENT YEAR: 2017-18) Anjna Gupta, Near Nawab Sahab Ka Kuan, Shinde Ki Chawani, Gwalior-474001, Madhya Pradesh. PAN-AWRPG3664P (Appellant) Income Tax Officer, Ward-1(G), Vs Gwalior-474011 Madhya Pradesh. (Respondent) Assessee by Arpit Agarwal, CA Department by Shri Shailendra Srivastava. Sr. DR Date of Hearing 22/05/2025
DATIA VISHVANATH TRADING COMPANY,SHEETLA GANJ INDERGARH vs CENTRAL CIRCLE GWALIOR, MAIN BUILDING, GWALIOR
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PRADEEP SINGH ASWAL,MADHYA PRADESH vs INCOME TAX OFFICER, WARD 3(2) GWALIOR, MADHYA PRADESH
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
UPPNIVESH KUMAR,SHIVPURI vs THE INCOME TAX OFFICER, ASHOK NAGAR, SHIVPURI
D L INFRATECH PRIVATE LIMITED,ETAWAH vs INCOME TAX OFFICER, WARD-2(2)(5), ETAWAH
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RAVI GUPTA,MIHONA, BHIND vs INCOME TAX OFFICER WARD 2(1), GWALIOR
BRIJRAJ KUMAR PANDEY,ETAWAH vs INCOME TAX OFFICER 2(2)(5) ETAWAH, ETAWAH
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
BRIJRAJ KUMAR PANDEY,ETAWAH vs INCOME TAX OFFICER 2(2)(5) ETAWAH, ETAWAH
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
BRIJRAJ KUMAR PANDEY,ETAWAH vs INCOME TAX OFFICER 2(2)(5) ETAWAH, ETAWAH
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SADHANA GUPTA,MAINPURI vs ITO, WARD4(2),4, MAINPURI
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SADHANA GUPTA,MAINPURI vs ITO, WARD4(2),4, MAINPURI
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SADHANA GUPTA,MAINPURI vs ITO, WARD4(2),4, MAINPURI
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MR.LAKHAN,AGRA vs ITO 2(1)(1), AGRA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PARVEZ AKHTAR,FIROZABAD vs INCOME TAX OFFICER - 2(2)(3), FIROZABAD, FIROZABAD
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
TIKAM SINGH,AGRA vs I.T.O WARD 2(1)(2), AGRA, AAYKAR BHAWAN
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
AMBER KANKANE,JALAUN vs ITO 4(5), JALAUN
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
VINOD KUMAR SINGHAL,MORENA vs ITO-1, MORENA
IN THE INCOME TAX APPELLATE TRIBUNAL, AGRA BENCH, AGRA BEFORE : SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
JOHAR PRASAD,AGRA vs INCOME TAX OFFICER WARD 1(1)(1), AGRA, AGRA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
KRISHI UTPADAN MANDI SAMITI CHARRA,CHARRA vs DEPUTY COMMISSIONER OF INCOME TAX - CIRCLE 4(1)(1) ALIGARH, ALIGARH
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
