ITAT Agra Bench
2,282 judgments
GARRISON ENGINEER (E/M), MAHARAJPUR vs ITO.,(TDS), GWALIOR
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
GARRISON ENGINEER(E/M),MAHARAJPUR vs ITO.,(TDS), , GWALIOR
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
GARRISON ENGINEER (E/M),GWALIOR vs ITO,(TDS),, GWALIOR
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
GARRISON ENGINEER (E/M),GWALIOR vs ITO.(TDS), GWALIOR, GWALIOR
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
GARRISON ENGINEER (E/M),MAHARAJPUR vs JCIT., (TDS), BHOPAL
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
GARRISON ENGINEER (E/M) AIR FORCE STATION,MAHARJPUR vs JCIT(TDS),, BHOPAL
GARRISON EMGOMEER (E/M),AIR FIRCE STATION,MAHARAJPUR vs JCIT.(TDS), BHOPAL, BHOPAL
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
GARRISON EMGOMEER (E/M) AIR FORCE STATION , MAHARAJPUR vs JOINT COMMISSIONER OF INCOME TAX, (TDS),, BHOPAL
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
PUNJABI VIRASAT,AGRA vs ITO (EXEMPTION ), AGRA
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
PUNJABI VIRASAT,AGRA vs ITO (EXEMPTION), AGRA
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
SEWA SAHAKARI SAMITI MARYADIT ,DATIA vs ITO WARD 2(3)(3), JHANSI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
PRADEEP SHIVHARE,GWALIOR vs ACIT CIRCLE-3 GWALIOR, GWALIOR
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
PRADEEP SHIVHARE,GWALIOR vs ACIT CIRCLE-3 GWALIOR, GWALIOR
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
KAPIL KUMAR,GHAZIABAD vs INCOME TAX OFFICER, DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
DWIP JAIN,MATHURA vs INCOME TAX OFFICER 1(3)(1), MATHURA
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
MOHD NADEEM QURESHI,JHANSI vs ITO, WARD (2)(3)(5), JHANSI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
ZIAUL HASAN,UTTAR PRADESH vs INCOME TAX OFFICER WARD 4(3)(1), ETAH
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
TALHA AHMAD,ALIGARH vs DCIT,CIRCLE-4(1)(1), ALIGARH
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
LD SARVODAYA HOSPITAL PRIVATE LIMITED,AGRA vs ITO 2(1)(1), AGRA
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
JITENDRA BASRANI,AGRA vs INCOME TAX OFFICER, AGRA
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)