ITAT Agra Bench
2,282 judgments
NEETU MAHESHWARI,AGRA vs JURISDICTIONAL ASSESSING OFFICER, WARD 1(1)(2), AGRA
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
NEETU MAHESHWARI,AGRA vs JURISDICTIONAL ASSESSING OFFICER WARD 1(1)(2), AGRA
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
UPENDRA SINGH GOUR,RAJGHAT COLONY, LALITPUR vs COMMISSIONER OF INCOME TAX(APPEAL), INCOME TAX DEPARTMENT
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
ANUBHAV KUMAR,ALIGARH vs ADDITIONAL/ JOINT/DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX, ALIGARH
ANUBHAV KUMAR,ALIGARH vs ADDITIONAL/JOINT/DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX, ALIGARH
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
K P ENTERPRISES,ETAWAH vs ASSISTANT COMMISSIONER OF INCOME TAX , FIROZABAD
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
INCOME TAX OFFICER, SANJAY PLACE AGRA vs GUNJAN GUPTA BATRA, NOIDA
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
LIONS CLUB GUNA CITY PARMARTHIK NIYAS,GUNA vs INCOME TAX OFFICER (EXEMPTION), GWALIOR
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
AKASH GOYAL,MATHURA vs INCOME TAX OFFICER 1(3)(1), MATHURA
CHELARAM BALWANI,RATHI BUILDING KE PASS vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
MOON NETWORK PRIVATE LIMITED,AGRA vs INCOME TAX OFFICER TDS-1 AGRA, AGRA
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
SMT VIMLA DEVI RAM LAXMAN SHARMA SHIKSHA SAMITI,AGRA vs ITO, WARD EXEMTION, AGRA RCC, AGRA
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
MARSHAL SECURITY SERVICES,AGRA vs ASSISTANT COMMISSIONER OF INCOME TAX, AGRA
GRAM VIKAS KALYAN SANSTHAN,MATHURA vs I.T.O. (TDS), AGRA
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
SURENDRA KUMAR AGARWAL,MAURANIPUR vs NATIONAL E ASSESSMENT CENTER, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
ASHOK KUMAR PATHAK,MORENA vs DCIT 2(1) GWALIOR, GWALIOR
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
PRAMOD KUMAR,AMBAH, MORENA vs INCOME TAX OFFICER, LALITPUR
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
SULEMAN KHAN,JHANSI vs INCOME TAX OFFICER, JHANSI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
BHAGWATI INFRAESTATE PRIVATE LIMITED,JHANSI vs INCOME TAX OFFICER-WARD-2(3)(1), JHANSI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)