ITAT Agra Bench
2,282 judgments
SURENDRA KUMAR RAI,JHANSI vs DCIT 1(1) GWALIOR, GWALIOR
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
INCOME TAX OFFICER, AGRA vs RAMESHWAR SINGH, AGRA
learned CIT(Appeals). Learned CIT(Appeals), after considering appellant's submissions, found that the appellant was a milk distributor, doing his business for a very small margin of profit, who was found to have made cash deposit in the bank account out of his sales made on daily basis and that amount was transferred to the suppliers on daily basis. Ld. CIT(Appeals) was satisfied with respect to the cash deposit in the bank account. Hence, addition of Rs.1,18,73,880/- as unexplained money a
SURENDRA KUMAR AGARWAL,JHANSI vs ASSESSMENT UNIT, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
SURENDRA KUMAR AGARWAL,MAURANIPUR vs INCOME TAX OFFICER, JHANSI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
GANPATI INFRASTUCTURE DEVELOPMENT COMPANY LTD.,AGRA vs PR.CIT.-1,, AGRA
ROGER FOUNDATION,AGRA vs COMMISSIONER OF INCOME TAX ( EXEMPTION) AGRA, AGRA
SHRI SUNIL KUMAR SINGH, JUDICIAL MEMBER, SHRI BRAJESH KUMAR SINGH (Accountant Member)
RAKESH AGARWAL ,ALIGARH vs PCIT AGRA-1, AGRA
SHRI SUNIL KUMAR SINGH, JUDICIAL MEMBER, SHRI BRAJESH KUMAR SINGH (Accountant Member)
MAMTA AGARWAL,ALIGARH vs PCIT AGRA-1, AGRA
SHRI SUNIL KUMAR SINGH, JUDICIAL MEMBER, SHRI BRAJESH KUMAR SINGH (Accountant Member)
ITO WARD 4(1)(3) ALIGARH, ALIGARH vs INDU GOLD & DIMOND PVT.LTD, ALIGARH
SHRI SUNIL KUMAR SINGH, JUDICIAL MEMBER, SHRI BRAJESH KUMAR SINGH (Accountant Member)
SURBHI ANAND,SOUTH DELHI vs ACIT, CIRCLE-1(1)(1), AGRA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
RAMESHWAR DAYAL, JAIPUR,JAIPUR vs ITO WARD 3(2),GWALIOR , GWALIOR
SHRI M. BALAGANESH (Accountant Member)
SHARAD MAHESHWARI,DELHI vs INCOME TAX OFFICER, WARD 3(2), GWALIOR (M. P.), GWALIOR
SHRI M. BALAGANESH (Accountant Member)
ROGI KALYAN SAMITI CIVIL ASPATAL MORAR,MALL ROAD MORAR vs ITO EXEMPTION, GWALIOR
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
VEENA SINGH,GWALIOR vs INCOME TAX OFFICER, WARD 2(3), GWALIOR, GWALIOR
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
SH. VIRENDRA KUMAR JAIN,UTTAR PRADESH vs INCOME TAX OFFICER, LALITPUR
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
MOHAR SINGH RAJPUT,GWALIOR vs ITO1(1), GWALIOR
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1),AGRA, SANJAY PLACE vs SURENDRA KUMAR GAUTAM, SADABAD
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
DCIT, CIRCLE-4(1)(1), ALIGARH, ALIGARH vs BHARAT VARSHNEY, ALIGARH
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
GINNI FILAMENTS LTD.,GAUTAM BUDH NAGAR vs DCIT CIRCLE 1(1)(1), AGRA
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
MAYA SHIKSHAN PASHISHAN SANSTHAN,HATHRAS vs ASSESSING OFFICER, WARD-4(3)(4), HATHRAS
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)