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ITAT Agra Bench

2,282 judgments

RADHIKA GARG,HATHRAS vs INCOME TAX OFFICER, WARD-2(1)(3), AGRA

ITA 433/AGR/2024[2012-13]Status: Disposed19/11/2025AY 2012-13

SHRI M. BALAGANESH (Accountant Member)

CHANDER SEKHAR PAHARIYA,BHANDER vs ASSESSING OFFICER, GWALIOR

ITA 207/AGR/2025[2017-2018]Status: Disposed14/11/2025AY 2017-2018

SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

SIMRAH BUILDERS,ALIGARH vs DCIT4(1)(1) ALIGARH, ALIGARH

ITA 151/AGR/2025[2018-19]Status: Disposed14/11/2025AY 2018-19

SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

MADAN LAL TOMAR,AGRA vs ITO, WARD 2(1)(1), AGRA, AGRA

ITA 51/AGR/2025[2009-10]Status: Disposed13/11/2025AY 2009-10

SHRI M. BALAGANESH (Accountant Member)

SARVESH DEVI (LEGAL HEIR OF LATE MADAN LAL TOMAR),AGRA vs ITO, WARD 2(1)(1), AGRA, AGRA

ITA 311/AGR/2025[2007-08]Status: Disposed13/11/2025AY 2007-08

SHRI M. BALAGANESH (Accountant Member)

SHEELA DEVI,HATHRAS vs ITO, WARD 4(3)(4), HATHRAS, HATHRAS

ITA 226/AGR/2025[2019-20]Status: Disposed13/11/2025AY 2019-20

SHRI M. BALAGANESH (Accountant Member)

SARVESH KUMAR,FARRUKHABAD vs INCOME TAX OFFICER WARD 4(2)(2) FARRUKHABAD, FARRUKHABAD

ITA 452/AGR/2024[2017-18]Status: Disposed13/11/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member)

RAKHI AGARWAL,GWALIOR vs ACIT, GWALIOR

ITA 249/AGR/2024[201718]Status: Disposed13/11/2025

SHRI M. BALAGANESH (Accountant Member)

BADAN SINGH,AGRA vs INCOME TAX OFFICER, WARD-2(1)(1), AGRA

ITA 410/AGR/2025[2018-19]Status: Disposed30/10/2025AY 2018-19

SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

INCOME TAX OFFICER, CITY CENTRE, GWALIOR vs AJAY SINGH, GWALIOR

ITA 405/AGR/2025[2018-19]Status: Disposed30/10/2025AY 2018-19

NARESH CHANDRA JAIN,JHANSI vs INCOME TAX OFFICER, JHANSI

ITA 402/AGR/2025[2018-19]Status: Disposed30/10/2025AY 2018-19

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

RAJESH,KASGANJ vs INCOME TAX OFFICER, WARD-4(3)(3), KASGANJ, KASGANJ

ITA 358/AGR/2025[2011-12]Status: Disposed30/10/2025AY 2011-12

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

MAA KAILADEVI OIL INDUSTRIES,MORENA vs PRINCIPAL COMMISSIONER OF INCOME TAX, GWALIOR

ITA 329/AGR/2025[2016-17]Status: Disposed30/10/2025AY 2016-17

SHRI SUNIL KUMAR SINGH (Accountant Member)

BHAGVAN DAS L/H SHRI GAURI SHANKER,FIROZABAD vs ITO WARD 2(2)1, FIROZABAD

ITA 260/AGR/2025[2012-2013]Status: Disposed30/10/2025AY 2012-2013

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

BHAGVAN DAS L/H SHRI GAURI SHANKER,FIROZABAD vs ITO WARD 2(2)(1), FIROZABAD

ITA 259/AGR/2025[2012-2013]Status: Disposed30/10/2025AY 2012-2013

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

MR.SHAILENDRA KUMAR ,AGRA vs ITO WARD 1(1)(2), AGRA

ITA 229/AGR/2025[2016-17]Status: Disposed30/10/2025AY 2016-17

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

MR.SHAILENDRA KUMAR,AGRA vs ITO,WARD 1(1)(2), AGRA

ITA 228/AGR/2025[2016-17]Status: Disposed30/10/2025AY 2016-17

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

MUKESH KUMAR,AURAIYA vs INCOME TAX OFFICER, WARD-1(1)(4), AURAIYA

ITA 219/AGR/2025[2017-18]Status: Disposed30/10/2025AY 2017-18

MUKESH KUMAR,AURAIYA vs INCOME TAX OFFICER, WARD-1(1)(4), AURAIYA

ITA 218/AGR/2025[2017-18]Status: Disposed30/10/2025AY 2017-18

SHRI PRAVEEN SHIVHARE,GWALIOR vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI, GWALIOR

ITA 561/AGR/2024[2015-16]Status: Disposed30/10/2025AY 2015-16

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)