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ITAT Agra Bench

2,282 judgments

RAKESH KUMAR,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, AGRA

ITA 449/AGR/2024[2021-22]Status: Disposed26/11/2025AY 2021-22

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

RAKESH KUMAR,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, AGRA

ITA 448/AGR/2024[2023-24]Status: Disposed26/11/2025AY 2023-24

RAKESH KUMAR,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX , AGRA

ITA 447/AGR/2024[2022-23]Status: Disposed26/11/2025AY 2022-23

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, AGRA vs SHRI RAKESH KUMAR, KANPUR

ITA 437/AGR/2024[2022-23]Status: Disposed26/11/2025AY 2022-23

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, AGRA vs SHRI RAKESH KUMAR, KANPUR

ITA 432/AGR/2024[2023-24]Status: Disposed26/11/2025AY 2023-24

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, AGRA vs SHRI RAKESH KUMAR, KANPUR

ITA 431/AGR/2024[2020]Status: Disposed26/11/2025

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

DEEPAK POPTANI,AGRA vs J.A.O CIRCLE 1(1)(1), AGRA

ITA 42/AGR/2022[2019-2020]Status: Disposed26/11/2025AY 2019-2020

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

M/S SATYAM SOLUTIONS LTD,GWALIOR vs DCIT/ACIT1(1), , GWALIOR

ITA 167/AGR/2022[2018-19]Status: Disposed26/11/2025AY 2018-19

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

SHREE NARAYAN BUILT UP INDIA PRIVATE LIMITED,JHANSI vs INCOME TAX OFFICER 2(2) GWALIOR, GWALIOR

ITA 316/AGR/2025[2010-11]Status: Disposed19/11/2025AY 2010-11

RAMBALRAAM CHAINSS PRIVATE LIMITED,AGRA vs INCOME TAX OFFICER WARD 1(1)(1), AGRA, AGRA

ITA 315/AGR/2025[2023-24]Status: Disposed19/11/2025AY 2023-24

SHRI M. BALAGANESH (Accountant Member)

BRIJESH CHANDRA,KONCH (JALAUN) vs COMMISIONER OF INCOME TAX APPEALS, NFAC NEW DELHI

ITA 265/AGR/2025[2017-18]Status: Disposed19/11/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member)

NARESH KUMAR BHARGAVA,GUNA vs ITO, GUNA

ITA 242/AGR/2025[2107-18]Status: Disposed19/11/2025AY 2107-18

SHRI M. BALAGANESH (Accountant Member)

ARVIND KUMAR,BHARATPUR vs ITO,WARD 4(3)(40, HATHRAS

ITA 223/AGR/2025[2010-11]Status: Disposed19/11/2025AY 2010-11

SHRI M. BALAGANESH (Accountant Member)

SONY RESIDENCY PRIVATE LIMITED,FIROZABAD vs INCOME TAX OFFICER, WARD 2(2)(2), FIROZABAD

ITA 215/AGR/2025[2013-14]Status: Disposed19/11/2025AY 2013-14

SHRI M. BALAGANESH (Accountant Member)

SONY RESIDENCY PRIVATE LIMITED,FIROZABAD vs INCOME TAX OFFICER, WARD 2(2)(2), FIROZABAD

ITA 214/AGR/2025[2013-14]Status: Disposed19/11/2025AY 2013-14

SHRI M. BALAGANESH (Accountant Member)

DORI LAL VERMA,MATHURA vs INCOME TAX OFFICER 1(3)(1) MATHURA, MATHURA

ITA 212/AGR/2025[2011-12]Status: Disposed19/11/2025AY 2011-12

SHRI M. BALAGANESH (Accountant Member)

PANKAJ VARSHNEY,CHHATA, MATHURA vs INCOME TAX OFFICER- WARD 1(3)(3), MATHURA, MATHURA

ITA 211/AGR/2025[2017-18]Status: Disposed19/11/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member)

OM PRAKASH,HATHRAS vs INCOME TAX OFFICER, WARD 4(3)(4), HATHRAS, HATHRAS

ITA 153/AGR/2025[2011-12]Status: Disposed19/11/2025AY 2011-12

SHRI M. BALAGANESH (Accountant Member)

GAYATRI,AGRA vs INCOME TAX OFFICER 2(1)(5), AGRA

ITA 139/AGR/2025[2010-11]Status: Disposed19/11/2025AY 2010-11

ANIL KUMAR AGARWAL,AGRA vs DCIT 2(1)(1), AGRA, AGRA

ITA 101/AGR/2025[2011-12]Status: Disposed19/11/2025AY 2011-12

SHRI M. BALAGANESH (Accountant Member)