ITAT Agra Bench

2,276 judgments

DINESH CHAND KAUSHIK,ALIGARH vs ITO, DELHI

ITA 469/AGR/2025[2021-22]Status: Disposed15/1/2026AY 2021-22

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

TAHIR KHAN,JHANSI vs INCOME TAX OFFICER-2(3)(1), JHANSI

ITA 468/AGR/2025[2014-15]Status: Disposed15/1/2026AY 2014-15

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

PREM LATA VERMA ,ALIGARH, UTTAR PRADESH vs DCIT, CIRCLE 4(1)(1), ALIGARH, ALIGARH, UTTAR PRADESH

ITA 441/AGR/2025[2016-17]Status: Disposed15/1/2026AY 2016-17

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

TOMAR & BROTHERS,ETAWAH vs INCOME TAX OFFICER 2(2)(5) ETAWAH, ETAWAH

ITA 440/AGR/2025[2014-15]Status: Disposed15/1/2026AY 2014-15

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

PRAMOD KUMAR GARG,AGRA vs DCIT,CIRCLE 2(1)(1), AGRA

ITA 427/AGR/2025[2015-16]Status: Disposed15/1/2026AY 2015-16

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

ACIT, CIRCLE-2(1)(1),AGRA, AGRA vs EMCO EXPORTS, AGRA

ITA 415/AGR/2025[2020-21]Status: Disposed15/1/2026AY 2020-21

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

LOKENDRA KUMAR GAUTAM,MATHURA vs ITO WARD, 1(3)(2), MATHURA

ITA 335/AGR/2025[2017-18]Status: Disposed15/1/2026AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

LAXMICHAND AND COMPANY,GWALIOR vs DCIT/ACIT 1(1), GWL, GWALIOR

ITA 313/AGR/2025[201718]Status: Disposed15/1/2026

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

RAKESH KUMAR SHARMA,ETAH vs INCOME TAX OFFICER, WARD 4(3)(1),, ETAH

ITA 239/AGR/2025[2017-18]Status: Disposed15/1/2026AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

MADHURI JAISWAL,GWALIOR, MADHYA PRADESH vs DCIT/ACIT 3(1), GWL, GWALIOR, MADHYAPRADESH

ITA 217/AGR/2025[2017-2018]Status: Disposed15/1/2026AY 2017-2018

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

ACIT, AGRA vs SAURABH GUPTA, AGRA

ITA 166/AGR/2025[2015]Status: Disposed15/1/2026

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

ACIT, AGRA vs SAURABH GUPTA, AGRA

ITA 165/AGR/2025[2015]Status: Disposed15/1/2026

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

ITO, ALIGARH vs RASHID LALOO, ALIGARH

ITA 129/AGR/2025[2014-15]Status: Disposed15/1/2026AY 2014-15

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

THE FARRUKHABAD DISTRICT CO- OPERATIVE BANK LTD,FATEHAGARH vs DCIT,CIRCLE-2,(1), FARRUKHABAD

ITA 75/AGR/2016[2012-13]Status: Disposed15/1/2026AY 2012-13

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

THE FARRUKHABAD DISTRICT COOPERATIVE BANK,FARRUKHABAD vs ADDL. C.I.T., RANGE-2, FARRUKHABAD

ITA 138/AGR/2014[2008-09]Status: Disposed15/1/2026AY 2008-09

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

BUNDELKHAND GRAMOTTHAN EVAM SHAIKCHHIK VIKAS SAMITI,JHANSI vs INCOME TAX OFFICER, WARD EXEMPTION, AGRA

ITA 497/AGR/2025[2021-22]Status: Disposed5/1/2026AY 2021-22

SHRI S. RIFAUR RAHMAN (Accountant Member)

GUNCHA BANSAL ,AGRA vs THE ITO WARD 1(1)(1), AGRA , AGRA

ITA 488/AGR/2025[2018-19]Status: Disposed5/1/2026AY 2018-19

SHRI S. RIFAUR RAHMAN (Accountant Member)

GUNCHA BANSAL ,AGRA vs THE ITO WARD 1(1)(1), AGRA, AGRA

ITA 487/AGR/2025[2018-19]Status: Disposed5/1/2026AY 2018-19

SHRI S. RIFAUR RAHMAN (Accountant Member)

LATE SHRI JAI PRAKASH RAI,JHANSI vs INCOME TAX OFFICER, WARD-2(3)(1), JHANSI

ITA 349/AGR/2025[2017-18]Status: Disposed5/1/2026AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member)

INCOME TAX OFFICER, SANJAY PLACE vs AMIT SHUKLA, KHANDARI

ITA 192/AGR/2025[2016-17]Status: Disposed5/1/2026AY 2016-17

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)