ITAT Agra Bench

2,276 judgments

BADARIPRASAD,GUNA vs INCOME TAX OFFICER GUNA, GUNA

ITA 473/AGR/2025[2018-19]Status: Disposed21/1/2026AY 2018-19

SHRI M. BALAGANESH (Accountant Member)

HARICHARAN RATHORE,ASHOK NAGAR vs INCOME TAX OFFICER,ASHOK NAGAR, ASHOK NAGAR

ITA 472/AGR/2025[2020-21]Status: Disposed21/1/2026AY 2020-21

SHRI M. BALAGANESH (Accountant Member)

DHARAM SINGH FAUZADAR,MATHURA vs ITO-WARD 1(3)(1), MATHURA

ITA 465/AGR/2025[2018-19]Status: Disposed21/1/2026AY 2018-19

SHRI M. BALAGANESH (Accountant Member)

ASHOK SAHU,JHANSI vs INCOME TAX OFFICER, WARD 2(3)(1), JHANSI, JHANSI

ITA 452/AGR/2025[2018-19]Status: Disposed21/1/2026AY 2018-19

SHRI M. BALAGANESH (Accountant Member)

VIKAS CHANDRA HUF,ALIGARH vs ITO WARD-4(1)(1), ALIGARH

ITA 450/AGR/2025[2020-21]Status: Disposed21/1/2026AY 2020-21

SHRI M. BALAGANESH (Accountant Member)

SUNIL KUMAR BANSAL,FIROZABAD vs ITO, WARD-2(2)(2), FIROZABAD

ITA 449/AGR/2025[2010-11]Status: Disposed21/1/2026AY 2010-11

SHRI M. BALAGANESH (Accountant Member)

BLUE LOTUS DEVELOPERS,GWALIOR vs DCIT 1(1) GWALIOR, GWALIOR

ITA 448/AGR/2025[2012-13]Status: Disposed21/1/2026AY 2012-13

SHRI M. BALAGANESH (Accountant Member)

NARAYANI RATHORE,SHIVPURI vs ASSESSMENT UNIT,INCOME TAX DEPARTMENT, DELHI

ITA 444/AGR/2025[2018-19]Status: Disposed21/1/2026AY 2018-19

SHRI M. BALAGANESH (Accountant Member)

AJAY KUMAR GUPTA (HUF),AGRA vs INCOME TAX OFFICER, WARD-2(1)(1), AGRA

ITA 434/AGR/2025[2017-18]Status: Disposed21/1/2026AY 2017-18

SHRI M. BALAGANESH (Accountant Member)

SANJANA GUPTA,JHANSI vs ITO-WARD-2(3)(1) JHANSI, JHANSI

ITA 433/AGR/2025[2014-2015]Status: Disposed21/1/2026AY 2014-2015

SHRI M. BALAGANESH (Accountant Member)

SUNITA,SAHU vs ASSESSMENT UNIT,INCOME TAX DEPARTMENT, DELHI

ITA 432/AGR/2025[2018-19]Status: Disposed21/1/2026AY 2018-19

SHRI M. BALAGANESH (Accountant Member)

SANAY KUMAR,ALIGARH vs ITO, MARRIS ROAD

ITA 430/AGR/2025[2017-18]Status: Disposed21/1/2026AY 2017-18

SHRI M. BALAGANESH (Accountant Member)

KISHOR KUMAR GARG,JOURA ROAD, MORENA vs ACIT, GWALIOR

ITA 363/AGR/2025[201718]Status: Disposed21/1/2026

SHRI M. BALAGANESH (Accountant Member)

RUBY JAIN,AGRA vs INCOME TAX OFFICER, WARD 1(1)(3), AGRA

ITA 128/AGR/2025[2015-16]Status: Disposed21/1/2026AY 2015-16

SHRI M. BALAGANESH (Accountant Member)

AL HAMD AGRO FOOD PRODUCTS PVT LTD,ALIGARH vs DC/ACIT, ALIGARH

ITA 63/AGR/2025[2020-21]Status: Disposed15/1/2026AY 2020-21

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

PREM LATA VERMA,MARRIS ROAD KOIL ALIGARH UTTAR PRADESH vs DCIT 4 (1) (1) ALIGARH, ALIGARH

ITA 498/AGR/2025[2017-18]Status: Disposed15/1/2026AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

INCOME TAX OFFICER, WARD-4(1)(10, ALIGARH vs SONU VARSHNEY, ALIGARH

ITA 495/AGR/2025[2017-18]Status: Disposed15/1/2026AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

DEEPAK KUMAR AGARWAL,HATHRAS vs I.T.O WARD 4(3)(4), HATHRAS

ITA 492/AGR/2025[2020-21]Status: Disposed15/1/2026AY 2020-21

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

MOHIT NANDAN AGARWAL,ALIGARH vs ITO, WARD 4(1)(3), ALIGARH

ITA 484/AGR/2025[2018-19]Status: Disposed15/1/2026AY 2018-19

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

PREM LATA VERMA,MARRIS ROAD ALIGARH vs DCIT 4(1) (1), ALIGARH

ITA 478/AGR/2025[2017-18]Status: Disposed15/1/2026AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)