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ITAT Agra Bench

2,276 judgments

INCOME TAX OFFICER, SANJAY PLACE vs AMIT SHUKLA, KHANDARI

ITA 191/AGR/2025[2016-17]Status: Disposed5/1/2026AY 2016-17

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

INCOME TAX OFFICER, SANJAY PLACE vs AMIT SHUKLA, KHANDARI

ITA 190/AGR/2025[2014-15]Status: Disposed5/1/2026AY 2014-15

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

INCOME TAX OFFICER, SANJAY PLACE vs AMIT SHUKLA , KHANDARI

ITA 189/AGR/2025[2014-15]Status: Disposed5/1/2026AY 2014-15

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

INCOME TAX OFFICER, SANJAY PLACE vs AMIT SHUKLA, KHANDARI, AGRA

ITA 188/AGR/2025[2013-14]Status: Disposed5/1/2026AY 2013-14

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

INCOME TAX OFFICER, SANJAY PLACE vs AMIT SHUKLA, KHANDARI

ITA 187/AGR/2025[2013-14]Status: Disposed5/1/2026AY 2013-14

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

INCOME TAX OFFICER, SANJAY PLACE vs AMIT SHUKLA, KHANDARI

ITA 176/AGR/2025[2015-16]Status: Disposed5/1/2026AY 2015-16

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

INCOME TAX OFFICER, SANJAY PLACE vs AMIT SHUKLA, KHANDARI

ITA 175/AGR/2025[2015-16]Status: Disposed5/1/2026AY 2015-16

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

DEVEN CHAUDHRY,MATHURA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(3)(1), MATHURA

ITA 8/AGR/2025[2017-18]Status: Disposed29/12/2025AY 2017-18

DEEPA AGARWAL,GWALIOR vs INCOME TAX OFFICER 1(1), GWALIOR

ITA 481/AGR/2025[2010-2011]Status: Disposed29/12/2025AY 2010-2011

SHRI S. RIFAUR RAHMAN (Accountant Member)

DHARAMVEER RATHORE,GUNA vs INCOME TAX OFFICER GUNA, GUNA

ITA 439/AGR/2025[2020-21]Status: Disposed29/12/2025AY 2020-21

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

HARDAYAL MILK PRODUCTS PRIVATE LIMITED,SHIKOHABAD vs DCIT, CIRCLE-2(2)(1), FIROZABAD, FIROZABAD

ITA 344/AGR/2025[2013-14]Status: Disposed29/12/2025AY 2013-14

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

HARDAYAL MILK PRODUCTS PRIVATE LIMITED,SHIKOHABAD vs DCIT, CIRCLE-2(2)(1), FIROZABAD, FIROZABAD

ITA 343/AGR/2025[2013-14]Status: Disposed29/12/2025AY 2013-14

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

HARDAYAL MILK PRODUCTS PRIVATE LIMITED,SHIKOHABAD vs DCIT, CIRCLE-2(2)(1), FIROZABAD, FIROZABAD

ITA 342/AGR/2025[2013-14]Status: Disposed29/12/2025AY 2013-14

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

SUDHIR CHAUDHRY,MATHURA vs DC/AC CIRCLE 1(3)(1),, MATHURA

ITA 246/AGR/2025[2017-18]Status: Disposed29/12/2025AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

SHRI RAM GOUR,SHIVPURI vs INCOME TAX OFFICER ASHOK NAGAR, GWALIOR

ITA 486/AGR/2025[2017-18]Status: Disposed24/12/2025AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member)

RAJEEV CHAUHAN,GADIWAN MAINPURI vs ITO WARD2(4)5 MAINPURI, KACHEHARI ROAD MAINPURI

ITA 438/AGR/2025[2017-2018]Status: Disposed24/12/2025AY 2017-2018

SHRI S. RIFAUR RAHMAN (Accountant Member)

RAJEEV CHAUHAN,GADIWAN MAINPURI vs ITO WARD 2(2)5 MAINPURI, MAINPURI

ITA 437/AGR/2025[2017-2018]Status: Disposed24/12/2025AY 2017-2018

SHRI S. RIFAUR RAHMAN (Accountant Member)

YOGENDRA SHARMA,DELHI vs INCOME TAX OFFICER, ETAH

ITA 408/AGR/2025[2012-13]Status: Disposed19/12/2025AY 2012-13

SHRI S. RIFAUR RAHMAN (Accountant Member)

GAURAV GUPTA,JALAUN vs ITO,WARD 2(1)(5), ORAI

ITA 354/AGR/2025[2013-14]Status: Disposed19/12/2025AY 2013-14

SHRI S. RIFAUR RAHMAN (Accountant Member)

SATYAPRAKASH,AGRA vs CIT(A), NFAC

ITA 334/AGR/2025[2014-15]Status: Disposed19/12/2025AY 2014-15

SHRI S. RIFAUR RAHMAN (Accountant Member)