ITAT Agra Bench

2,276 judgments

SHAILESH CHANDRA SHUKLA,ETAWAH vs ITO WARD-2(2)(5), ETAWAH

ITA 493/AGR/2025[2021-22]Status: Disposed18/12/2025AY 2021-22

SHRIS.RIFAUR RAHMAN (Accountant Member)

BRAJESH KUMAR AHIRWAR,JHANSI vs INCOME TAX OFFICER, JHANSI

ITA 491/AGR/2025[2012-13]Status: Disposed18/12/2025AY 2012-13

SHRIS.RIFAUR RAHMAN (Accountant Member)

PRADEEP YADAV,AGRA vs WARD 2(1)(2), AGRA/, AGRA

ITA 470/AGR/2025[2013-14]Status: Disposed18/12/2025AY 2013-14

SHRI S. RIFAUR RAHMAN (Accountant Member)

SARIF,JALESAR ETAH vs ASSESSING OFFICER, WARD-4(3)(1) , ETAH

ITA 464/AGR/2025[2014-15]Status: Disposed18/12/2025AY 2014-15

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

SARIF,JALESAR, ETAH vs ASSESSIN OFFICER, WARD-4(3)(1), DINESH NAGAR ETAH

ITA 463/AGR/2025[2014-15]Status: Disposed18/12/2025AY 2014-15

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

BABU LAL,MATHURA vs THE I.T.O. WARD 1(3)(1), MATHURA

ITA 459/AGR/2025[2017-18]Status: Disposed18/12/2025AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member)

BHOJ RAJ,AGRA vs WARD 1(1)(1), AGRA

ITA 436/AGR/2025[2017-2018]Status: Disposed18/12/2025AY 2017-2018

SHRI S. RIFAUR RAHMAN (Accountant Member)

INCOME TAX OFFICER, SANJAY PLACE vs AMIT SHUKLA, KHANDARI

ITA 177/AGR/2025[2017-18]Status: Disposed18/12/2025AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member)

OM PRAKASH AGARWAL,MATHURA vs ITO., WARD-3(3), MATHURA

ITA 290/AGR/2017[2007-08]Status: Disposed18/12/2025AY 2007-08

SHRIS.RIFAUR RAHMAN (Accountant Member)

SHRI NITIN AGARWAL,GWALIOR vs ITO 3(2), GWALIOR

ITA 2/AGR/2017[2009-10]Status: Disposed18/12/2025AY 2009-10

SHRIS.RIFAUR RAHMAN (Accountant Member)

INDRA SINGH,GWALIOR vs ITO WARD -3(2), GWALIOR

ITA 485/AGR/2025[2011-12]Status: Disposed17/12/2025AY 2011-12

SHRI S. RIFAUR RAHMAN (Accountant Member)

RAMESH CHAND SHARMA,GWALIOR vs INCOME TAX OFFICER WARD 1(2), GWALIOR

ITA 483/AGR/2025[2017-18]Status: Disposed17/12/2025AY 2017-18

SHRIS.RIFAUR RAHMAN (Accountant Member)

SHASHANK JAIN,GWALIOR vs ITO, WARD 1(1), GWALIOR

ITA 482/AGR/2025[2017-18]Status: Disposed17/12/2025AY 2017-18

SHRIS.RIFAUR RAHMAN (Accountant Member)

MUKESH JAIN,GWALIOR vs ACIT C-1, GWALIOR

ITA 480/AGR/2025[2018-19]Status: Disposed17/12/2025AY 2018-19

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

AJAB SINGH,MORENA vs INCOME TAX OFFICER 1 MORENA, MORENA

ITA 479/AGR/2025[2018-19]Status: Disposed17/12/2025AY 2018-19

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

RAVI SHARMA,GWALIOR vs ITO, GWALIOR

ITA 442/AGR/2025[2023-24]Status: Disposed17/12/2025AY 2023-24

SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

KRISHNA KUMAR GUPTA,ETAH vs NATIONAL FACELESS ASSESSMENT CENTER, DELHI

ITA 401/AGR/2025[2014-15]Status: Disposed17/12/2025AY 2014-15

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

SMT.MITHLESH GUPTA ,MORENA vs ITO, WARD 1, MORENA

ITA 241/AGR/2025[2017-18]Status: Disposed17/12/2025AY 2017-18

SHRI NARAYAN JAN KALYAN EWAM GRAMIN VIKAS SAMITI,BARNAHAL MAINPURI vs ITO EXEMPTION GHAZIABAD, GHAZIABAD

ITA 435/AGR/2025[2017-2018]Status: Disposed16/12/2025AY 2017-2018

SHRI S. RIFAUR RAHMAN (Accountant Member)

MANOJ KUMAR AGARWAL,FARUKHABAD vs ASSESSING OFFICER, FARRUKHABAD

ITA 76/AGR/2025[2017-18]Status: Disposed12/12/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)